Tribunals and Commissions12 May 2004Appeal dismissed
BIKANER SHETRIYA GRAMIN BANK Vs Meera Devi
National Consumer Disputes Redressal Commission · 2006 1 CPJ 243
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 834 of 1,389
Tribunals and Commissions12 May 2004Appeals disposed of
RAMCHANDRA MODI Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 246
Tribunals and Commissions12 May 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs MEKJI MEGHJI KHIMJI BHAI MISTRI
National Consumer Disputes Redressal Commission · 2004 3 CLT 391 : 2004 3 CPR 128 : 2004 4 CPJ 71
Tribunals and Commissions12 May 2004Appeal partly allowed
W.B.S.E.B. Vs SANDEEP ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 716
Tribunals and Commissions12 May 2004Appeal dismissed
TARLOCHAN JIT SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 784
Tribunals and Commissions12 May 2004Appeal dismissed
BHAGVATI TRADERS Vs SHASHI PARGANIHA
National Consumer Disputes Redressal Commission · 2004 2 CPR 479 : 2004 4 CPJ 789
Tribunals and Commissions12 May 2004Appeal dismissed
ELECTRICAL EXECUTIVE ENGINEER Vs Siya Devi
National Consumer Disputes Redressal Commission · 2004 4 CPJ 800 : 2005 1 CPR 139
Tribunals and Commissions11 May 2004Appeal allowed
SINGIREDDY SANKARA VARA PRASAD Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 384
Tribunals and Commissions11 May 2004Appeal allowed
B.S. LOBANA Vs SDO, ELECTRICITY O.P.
National Consumer Disputes Redressal Commission · 2004 2 CPR 420 : 2004 3 CLT 431 : 2004 4 CPJ 20
Tribunals and Commissions11 May 2004Appeal dismissed
RSEB Vs MISHRILAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 249
Tribunals and Commissions11 May 2004Appeal dismissed
Union of India Vs Archana Sharma
National Consumer Disputes Redressal Commission · 2006 1 CPJ 255
Tribunals and Commissions11 May 2004Appeal allowed
RSRTC Vs RAJESH KUMAR PANDA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 262
Tribunals and Commissions11 May 2004Ordered accordingly
JUSTIN AUSTIN Vs SRI LANKAN AIRLINES @R
National Consumer Disputes Redressal Commission · 2006 4 CPJ 403
Tribunals and Commissions11 May 2004Appeal allowed
FIAT INDIA AUTOMOBILES PVT. LTD. Vs KRISHNA KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 724
Tribunals and Commissions10 May 2004Appeal dismissed
VINDHYAVASINI GRAMIN BANK Vs GANESH VASTRALAYA
National Consumer Disputes Redressal Commission · 2004 2 CPC 357 : 2004 3 CPJ 406 : 2005 2 CPR 47
Tribunals and Commissions10 May 2004Appeal allowed
K.K. DHRUV Vs JYOTI VERMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 496 : 2004 4 CPJ 577 : 2005 1 CLT 388
Tribunals and Commissions09 May 2004Revision Petition dismissed
National Insurance Co. Ltd. Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 400 : 2006 4 CPJ 432
Tribunals and Commissions07 May 2004Appeal partly allowed
BIHAR STATE FOOD CORPORATION Vs FOOD SUPPLY AND COMMERCE DEPTT.
National Consumer Disputes Redressal Commission · 2005 1 CPC 583 : 2005 1 CPJ 263
Tribunals and Commissions07 May 2004Appeal disposed of
C.E.S.C. Limited Vs ANATH BANDHU LAHA
National Consumer Disputes Redressal Commission · 2004 3 CPR 656 : 2004 4 CPJ 271
Tribunals and Commissions07 May 2004Appeal dismissed
SHIV KUMAR GUPTA Vs BANWALI
National Consumer Disputes Redressal Commission · 2004 1 CPR 477 : 2004 3 CLT 597 : 2004 4 CPJ 280