Tribunals and Commissions28 Apr 2004Appeal dismissed
LIC OF INDIA Vs HABIBHUNNISA SAYEED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 166
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 836 of 1,389
Tribunals and Commissions28 Apr 2004Appeal dismissed
YOGENDRA NATH TEWARI Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 1 CPJ 261
Tribunals and Commissions27 Apr 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs KISHORECHAND KALYANJI And CO.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 733
Tribunals and Commissions27 Apr 2004Appeal dismissed
K.K. AGENCY Vs P.P. SHUKLA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 113
Tribunals and Commissions27 Apr 2004Appeal dismissed
ALLAHABAD BANK Vs GREATER HYDERABAD BENEFIT FUND LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPC 267 : 2005 1 CPJ 208
Tribunals and Commissions27 Apr 2004
James Vs Federal Bank Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 360 : 2005 3 CPR 131
Tribunals and Commissions27 Apr 2004Appeal dismissed
Suresh Jain Vs DURGA PRASAD AGRAWAL
National Consumer Disputes Redressal Commission · 2004 2 CPR 475 : 2005 1 CPJ 468
Tribunals and Commissions27 Apr 2004Appeal allowed
B. DUBEY, DUBEY NURSING HOME Vs BHAGVATI SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 439 : 2005 2 CPJ 487
Tribunals and Commissions27 Apr 2004Appeal dismissed
AWADHRAM BIJOURA Vs MANAGER, PRIYAL AGRO
National Consumer Disputes Redressal Commission · 2004 2 CPR 494 : 2004 3 CPJ 585
Tribunals and Commissions27 Apr 2004Appeal dismissed
SAMSUDDIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 364 : 2005 2 CPJ 61
Tribunals and Commissions27 Apr 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs PYARA LAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 757 : 2005 1 CPR 552
Tribunals and Commissions27 Apr 2004Appeal dismissed
Life Insurance Corporation of India Vs INDIRA CHHATRI
National Consumer Disputes Redressal Commission · 2004 2 CPR 432 : 2004 4 CPJ 787
Tribunals and Commissions26 Apr 2004Appeal allowed
L.I.C. Vs Munni Devi
National Consumer Disputes Redressal Commission · 2004 2 CLT 690 : 2004 2 CPC 141 : 2004 3 CPJ 29
Tribunals and Commissions25 Apr 2004Appeal dismissed
PUSHPADEVI YADAV Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 404
Tribunals and Commissions23 Apr 2004Appeals allowed
Y. VIJAYA LAKSHMI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 612 : 2005 1 CLT 424 : 2005 1 CPR 500
Tribunals and Commissions23 Apr 2004Appeal dismissed
Life Insurance Corporation of India Vs MANIBEN MAGANBHAI MAKWANA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 684
Tribunals and Commissions23 Apr 2004Appeal disposed of
INDIAN RAILWAYS Vs C.B. ASHRA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 788
Tribunals and Commissions22 Apr 2004Appeal dismissed
J. ASHOK KUMAR Vs ELITE ROADWAYS (PVT) LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 536 : 2004 4 CPJ 568
Tribunals and Commissions22 Apr 2004
GODREJ PACIFIC TECHNOLOGY LTD. Vs ELBEE BUSINESS EXPRESS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 682 : 2005 1 CPR 498
Tribunals and Commissions22 Apr 2004Revision Petition dismissed
GREEN CHANNEL CHIT FUND And FINANCE CO. Vs V.K. JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 688