Tribunals and Commissions16 Apr 2004Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs NALINI HARESHBHAI BHATT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 795
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 838 of 1,389
Tribunals and Commissions15 Apr 2004Appeal dismissed
KRISHNAPADA MONDAL Vs DURANTA KUMAR MONDAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 160
Tribunals and Commissions15 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs HOTEL WHITE ROSE
National Consumer Disputes Redressal Commission · 2004 3 CLT 494 : 2004 4 CPJ 211 : 2005 1 CPR 73
Tribunals and Commissions15 Apr 2004
SHAMBHU NATH BAL MUKAND Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 329 : 2004 3 CPJ 409 : 2004 3 CPR 270
Tribunals and Commissions15 Apr 2004
INDIAN PHYTOCHEM Vs ABHIJIT GHOSH
National Consumer Disputes Redressal Commission · 2004 2 CPC 272 : 2004 2 CPJ 727
Tribunals and Commissions14 Apr 2004
SHRI MADHUBAN COOPERATIVE HOUSING SOCIETY LTD. Vs MADHAVI INVESTMENT And TRADING PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 759 : 2005 1 CPR 435
Tribunals and Commissions13 Apr 2004Appeal allowed
Life Insurance Corporation of India Vs LALITA BAI SAHU
National Consumer Disputes Redressal Commission · 2004 3 CLT 417 : 2004 4 CPJ 108
Tribunals and Commissions13 Apr 2004Appeal dismissed
COX AND KINGS (INDIA) LTD. Vs SHEILA P.B. D'SOUZA
National Consumer Disputes Redressal Commission · 2004 2 CPR 644 : 2004 3 CLT 113 : 2004 4 CPJ 11
Tribunals and Commissions13 Apr 2004Appeal dismissed
DURG RAJNANDGAON GRAMIN BANK Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 25
Tribunals and Commissions13 Apr 2004Appeal dismissed
C.E.S.C. Limited Vs RUBY DUTTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 708
Tribunals and Commissions12 Apr 2004Appeal dismissed
RAJIV GUPTA Vs TILAK DRY CLEANERS
National Consumer Disputes Redressal Commission · 2004 2 CPC 323 : 2004 3 CPJ 395
Tribunals and Commissions12 Apr 2004Appeal dismissed
United India Insurance Co. Ltd. Vs DHANSUKHBHAI MANABHAI VAGHELA
National Consumer Disputes Redressal Commission · 2004 3 CLT 437 : 2005 1 CPR 86
Tribunals and Commissions12 Apr 2004Appeal dismissed
Suresh Kumar Sahu Vs CHIEF ENGINEER, CHHATTISGARH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 670
Tribunals and Commissions12 Apr 2004Appeal dismissed
RAKESH KUMAR SHARMA Vs MANDALIYA ABHIYANTA DOORSANCHAR, MORADABAD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 715
Tribunals and Commissions12 Apr 2004Application dismissed
SHIVASHAKTI CO.-OP. HOUSING SOCIETY MEMBERS' ASSOCIATION Vs RAKESHKUMAR RANJITSINH CHAUHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 727
Tribunals and Commissions09 Apr 2004Appeal disposed of
KELVINATOR OF INDIA LIMITED Vs NILESH RASIKLAL SOLANKI
National Consumer Disputes Redressal Commission · 2004 2 CPC 383 : 2004 3 CPJ 465
Tribunals and Commissions09 Apr 2004Appeal disposed of
TATA FINANCE LIMITED Vs PANCHANAND OJHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 505 : 2005 1 CPR 360
Tribunals and Commissions09 Apr 2004
HARJINDER SINGH JAGIRSINGH Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPR 683 : 2004 3 CPJ 637
Tribunals and Commissions08 Apr 2004Dismissed
CHENAJI CHATURJI RAJPUT Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2004 3 CLT 420 : 2005 1 CPR 68
Tribunals and Commissions08 Apr 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs KO. THIRUGNANA SELVAM
National Consumer Disputes Redressal Commission · 2004 3 CPR 66 : 2005 2 CPJ 186