Tribunals and Commissions06 Apr 2004Appeal allowed
SHIVNANDAN SINGH Vs L.I.C.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 557 : 2005 1 CLT 176 : 2005 1 CPR 356
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 840 of 1,389
Tribunals and Commissions05 Apr 2004Appeal allowed
REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD., DISTRICT PATNA Vs SUNIL PHARMACY
National Consumer Disputes Redressal Commission · 2004 3 CLT 488 : 2004 4 CPJ 224 : 2005 1 CPR 242
Tribunals and Commissions05 Apr 2004Appeal dismissed
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs R. APPAJI
National Consumer Disputes Redressal Commission · 2004 2 CPC 629 : 2004 3 CLT 578 : 2004 3 CPR 630 : 2004 4 CPJ 258
Tribunals and Commissions05 Apr 2004Appeal allowed
Branch Manager, National Insurance Co. Ltd. Vs M.P.S. MODERN RICE MILL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 267 : 2004 3 CPR 246
Tribunals and Commissions05 Apr 2004Appeal partly allowed
TAMIL NADU HOUSING BOARD Vs S. RAMESH KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 330
Tribunals and Commissions05 Apr 2004Appeal allowed
RAJESWARI STATELLITE Vs Y.D. JOSEPH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 363
Tribunals and Commissions05 Apr 2004Appeal dismissed
S. VEERANASAMY Vs MADURAI HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 383
Tribunals and Commissions05 Apr 2004
AMBA EXPORTS Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 496
Tribunals and Commissions05 Apr 2004Appeal allowed
N. ARJUNAN Vs DEAN, MERIT SWISS ASIAN SCHOOL OF HOTEL MANAGEMENT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 620 : 2005 1 CLT 434 : 2005 1 CPR 516
Tribunals and Commissions05 Apr 2004Appeal dismissed
R. PARAMESAN Vs COMMISSIONER, REGIONAL PROVIDENT FUND
National Consumer Disputes Redressal Commission · 2005 2 CPJ 566
Tribunals and Commissions05 Apr 2004Appeal partly allowed
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs JANG BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 584
Tribunals and Commissions05 Apr 2004Appeal allowed
UNITED INDIA INSURANCE COMPANY Vs KISHORI LAL SAKLANI
National Consumer Disputes Redressal Commission · 2004 1 CPC 537 : 2004 4 CPJ 599 : 2005 1 CLT 446
Tribunals and Commissions02 Apr 2004Appeal allowed
Kishan Lal Vs BANK MARYADIT
National Consumer Disputes Redressal Commission · 2004 3 CLT 526 : 2004 4 CPJ 150
Tribunals and Commissions02 Apr 2004Appeal allowed
UTTARANCHAL PAYJAL SANSTHAN Vs Narain Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 283
Tribunals and Commissions02 Apr 2004
HANUMANT KRISHNAJI SAWANT Vs PARAMOUNT BUILDERS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 388 : 2005 1 CLT 140
Tribunals and Commissions02 Apr 2004Appeal allowed
LAKSHI CHAUHAN Vs DURG JILA GRIHA NIRMAN SAHAKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 2004 1 CPC 681 : 2004 4 CPJ 477
Tribunals and Commissions01 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs SUDESH KUMAR GARG
National Consumer Disputes Redressal Commission · 2004 4 CPJ 357 : 2005 1 CLT 107
Tribunals and Commissions31 Mar 2004Appeal allowed
Balvinder Singh Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 102
Tribunals and Commissions31 Mar 2004Appeal dismissed
BHARTIYA SHIKSHA PARISHAD, LUCKNOW Vs RANJEET KAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 395
Tribunals and Commissions31 Mar 2004Application allowed
GEETA INDUSTRIES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 236 : 2005 1 CPJ 218 : 2005 2 CLT 7