Tribunals and Commissions08 Apr 2004
GULZAR ABDUL RAHIM MULLA Vs MANAGER, AUTO INDUSTRIES GOA PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 564 : 2004 4 CPJ 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 839 of 1,389
Tribunals and Commissions08 Apr 2004
Oriental Insurance Co. Ltd. Vs NAYANABEN MANUBHAI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 287
Tribunals and Commissions08 Apr 2004Appeal dismissed
K. Jeganathan Vs DEVANATHAN
National Consumer Disputes Redressal Commission · 2004 3 CLT 676 : 2004 3 CPJ 420
Tribunals and Commissions08 Apr 2004Appeals disposed of
New India Assurance Co. Ltd. Vs B.P. RAMU
National Consumer Disputes Redressal Commission · 2004 2 CPC 361 : 2004 3 CLT 662 : 2004 3 CPJ 428
Tribunals and Commissions08 Apr 2004Revision allowed
R.R. MANOHAR Vs COX And KINGS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 442
Tribunals and Commissions08 Apr 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs R. KESAVAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 472
Tribunals and Commissions08 Apr 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs CH. VENKATESHAM
National Consumer Disputes Redressal Commission · 2004 4 CPJ 533 : 2005 1 CPR 332
Tribunals and Commissions07 Apr 2004Appeal dismissed
SANJIV MOITRA Vs G.D. MEGHANI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 618
Tribunals and Commissions07 Apr 2004Appeal allowed
L.I.C. Vs MIMANGSHU KUMAR DAS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 271
Tribunals and Commissions07 Apr 2004
SENIOR ACCOUNTS OFFICER, TUTICORIN TELECOM Vs P. RAMASAMY
National Consumer Disputes Redressal Commission · 2004 2 CPC 334 : 2004 3 CPJ 304
Tribunals and Commissions07 Apr 2004Appeals disposed of
BHARAT SANCHAR NIGAM Vs RADHA KANT ROY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 378 : 2005 1 CLT 113
Tribunals and Commissions07 Apr 2004Appeal dismissed
PRAMOD LAXMAN ZINJE Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 490
Tribunals and Commissions07 Apr 2004Appeal allowed
BPL MOBILE COMMUNICATIONS LTD. Vs SANDEEP S. THAKUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 585 : 2005 1 CPJ 51
Tribunals and Commissions07 Apr 2004Appeal disposed of
KIRITBHAI D. PATEL Vs ADITI POLY CONTAINERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 741
Tribunals and Commissions06 Apr 2004Appeal partly allowed
SHREYA ENTERPRISES Vs Biswajit Roy
National Consumer Disputes Redressal Commission · 2004 3 CLT 622 : 2004 3 CPJ 321
Tribunals and Commissions06 Apr 2004Appeal allowed
SHOBHATAI DAULATRAO TALEKAR Vs BRANCH MANAGER, MAHARASHTRA RAJYA SAHAKARI KRISHI And GRAMIN DEVELOPMENT BANK
National Consumer Disputes Redressal Commission · 2004 2 CPC 97 : 2004 2 CPJ 349 : 2004 2 CPR 239
Tribunals and Commissions06 Apr 2004Appeals partially allowed
SONY INDIA PVT. LTD. Vs DEVKARAN S. SHAH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 368 : 2005 2 CPR 366
Tribunals and Commissions06 Apr 2004Revision dismissed
Harish Chandra Gupta Vs VIRENDRA KUMAR PRAJAPATI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 402
Tribunals and Commissions06 Apr 2004Appeal partly allowed
Life Insurance Corporation of India Vs MRS. MADHURIBEN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 444 : 2005 2 CPR 140
Tribunals and Commissions06 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs AHIMSA ARMY MANAV KALYAN JEEVDAYA CHARITABLE TRUST
National Consumer Disputes Redressal Commission · 2004 3 CPJ 449