Tribunals and Commissions31 Mar 2004Appeal dismissed
PITAMBERDAS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 230
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 841 of 1,389
Tribunals and Commissions31 Mar 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 302
Tribunals and Commissions31 Mar 2004Appeal allowed
FORE SCHOOL OF MANAGEMENT Vs ASHU MITTAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 356
Tribunals and Commissions31 Mar 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs MADAN SINGH VERMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 398
Tribunals and Commissions31 Mar 2004Appeal dismissed
RAMBADI SAHU Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 544
Tribunals and Commissions31 Mar 2004Appeal allowed
Sukhdev Singh Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 576
Tribunals and Commissions31 Mar 2004Appeal allowed
VILLUPURAM HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs P. TAMILARASAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 681
Tribunals and Commissions31 Mar 2004Appeal dismissed
MANOJ KUMAR DAGA Vs DIVISIONAL MANAGER, DIVISIONAL OFFICE, MALVIYA NAGAR, DURG (C.G.)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 750
Tribunals and Commissions31 Mar 2004Revision Petition dismissed
B.B. SHARMA Vs MRS. SUSHMA BHARTI
National Consumer Disputes Redressal Commission · 2004 3 CLT 398 : 2004 4 CPJ 77 : 2005 1 CPR 224
Tribunals and Commissions30 Mar 2004Appeal allowed
BRANCH MANAGER, L.I.C. OF INDIA Vs K. MARATHAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 420 : 2005 1 CLT 123
Tribunals and Commissions30 Mar 2004Appeal dismissed
NEELA SRIDHAR Vs DURAI RAJENDRAN
National Consumer Disputes Redressal Commission · 2004 2 CPC 386 : 2004 3 CLT 655 : 2004 3 CPJ 257 : 2005 2 CPR 49
Tribunals and Commissions29 Mar 2004Appeal partially allowed
RAKESH ROAD CARRIERS Vs ASSOCIATED ROAD CARRIERS LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 210
Tribunals and Commissions29 Mar 2004Appeal allowed
Renu Devi Vs LIFE INSURANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 434 : 2005 1 CLT 110
Tribunals and Commissions29 Mar 2004Petition allowed
V. RAMAN Vs MAXWORTH HOME LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 626
Tribunals and Commissions29 Mar 2004Appeal allowed
PAWAN MOTORS Vs JAMNA SHARMA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 517 : 2005 1 CLT 1
Tribunals and Commissions29 Mar 2004Appeal allowed
RAM SANEHI SINGH Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 1 CLT 605 : 2005 1 CPJ 91
Tribunals and Commissions29 Mar 2004Appeal allowed
H.D.F.C. BANK LIMITED Vs PRITHVI NATH PRASHAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 776
Tribunals and Commissions26 Mar 2004Revision Petition disposed of
National Insurance Co. Ltd. Vs RUNGAJAUN TEA AND PLANTATION INDUSTRIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 187
Tribunals and Commissions26 Mar 2004Appeal dismissed
Ranbir Singh Vs Chairman, Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2004 3 CLT 582 : 2004 3 CPR 717 : 2004 4 CPJ 259
Tribunals and Commissions26 Mar 2004Appeal dismissed
RKS CONSTRUCTIONS Vs M.G. Vijayan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 286