Tribunals and Commissions23 Mar 2004Appeal allowed
United India Insurance Co. Ltd. Vs KUSHKIWALA MOHAMMADHANIF ISMAILBHAI
National Consumer Disputes Redressal Commission · 2004 3 CLT 480 : 2004 4 CPJ 173 : 2005 1 CPR 82
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 843 of 1,389
Tribunals and Commissions23 Mar 2004
B.JAYAMMA Vs LIC
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 16 : 2004 2 CPC 359 : 2004 2 CPR 33 : 2004 3 CLT 653
Tribunals and Commissions22 Mar 2004Revision Petition dismissed
PRAKASH ROAD LINES LTD. Vs R.S. CHANDEL
National Consumer Disputes Redressal Commission · 2004 2 CLT 37 : 2004 2 CLT 649 : 2004 2 CPC 183 : 2004 3 CPJ 10
Tribunals and Commissions22 Mar 2004Revision Petition allowed
PUSTAK MAHAL Vs RATTAN LAL PREMI
National Consumer Disputes Redressal Commission · 2004 2 CPC 342 : 2004 3 CLT 643 : 2004 3 CPJ 52
Tribunals and Commissions22 Mar 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs B.K. Sethi
National Consumer Disputes Redressal Commission · 2004 2 CLT 650 : 2004 2 CPC 170 : 2004 2 CPR 41 : 2004 3 CPJ 11
Tribunals and Commissions22 Mar 2004Appeal dismissed
C. RAMAKRISHNAN Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 457
Tribunals and Commissions22 Mar 2004Appeals dismissed
SENIOR AREA MANAGER, INDANE AREA OFFICE Vs S. SUBBARAYUDU
National Consumer Disputes Redressal Commission · 2004 3 CPJ 463 : 2004 3 CPR 255
Tribunals and Commissions22 Mar 2004Appeal allowed
HEMAL ASHOK GANATRA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 654
Tribunals and Commissions20 Mar 2004
SHRI AVI Vs PUSHPA BUILDERS
National Consumer Disputes Redressal Commission · 2004 3 CLT 490 : 2004 3 CPR 687 : 2004 4 CPJ 234
Tribunals and Commissions20 Mar 2004Appeal dismissed
DELHI VIDYUT BOARD Vs COL. GURCHARANJIT SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 242
Tribunals and Commissions20 Mar 2004
OM GUPTA Vs PUSHPA BUILDERS LIMITED-Opposite party
National Consumer Disputes Redressal Commission · 2004 3 CLT 562 : 2004 3 CPR 691 : 2004 4 CPJ 248
Tribunals and Commissions20 Mar 2004
RAMESH KUMAR DUA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2004 3 CLT 324 : 2004 3 CPJ 349 : 2004 3 CPR 250
Tribunals and Commissions20 Mar 2004Revision Petition dismissed
D.C.M. FINANCIAL SERVICES LTD. CO. Vs M.P. DHINGRA
National Consumer Disputes Redressal Commission · 2004 3 CLT 448 : 2004 3 CPR 472 : 2004 4 CPJ 53
Tribunals and Commissions20 Mar 2004
G.D. MALHOTRA Vs LIZU BARBARA
National Consumer Disputes Redressal Commission · 2005 1 CLT 601 : 2005 1 CPJ 69
Tribunals and Commissions19 Mar 2004Appeal dismissed
ILAYA PERUMAL MUDALIAR Vs K. SAMPATH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 587
Tribunals and Commissions19 Mar 2004Appeal allowed
TMT. MARAGATHAM Vs SHANMUGAPURAM, PALANI
National Consumer Disputes Redressal Commission · 2004 2 CPR 114 : 2004 3 CLT 467 : 2004 4 CPJ 139
Tribunals and Commissions19 Mar 2004Appeal partly allowed
NATIONAL GARAGE Vs GIRWAR AGRAWAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 199
Tribunals and Commissions19 Mar 2004Revision allowed
YASHPAL ARORA Vs New India Co-op. Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPC 627 : 2004 2 CLT 642 : 2004 2 CPJ 287 : 2004 2 CPR 668
Tribunals and Commissions19 Mar 2004Petitions dismissed
REGIONAL TRANSPORT OFFICER, MEENAMBAKKAM Vs C. BABU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 346
Tribunals and Commissions19 Mar 2004Appeal partly allowed
W.B.S.E.B. Vs BEDESHTULLA SK.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 403 : 2005 1 CLT 135