Tribunals and Commissions16 Mar 2004Appeal partly allowed
National Insurance Co. Ltd. Vs NATHA MALDE LAGARIYA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 57 : 2005 1 CPR 83
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 845 of 1,389
Tribunals and Commissions16 Mar 2004Appeal allowed
CHENNAI TELEPHONES Vs R. KRISHNAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 719
Tribunals and Commissions16 Mar 2004
UNITED INDIA INSURANCE CO. LTD. Vs SAURABH RESORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 17 : 2004 2 CLT 655 : 2004 2 CPC 148 : 2004 3 CPJ 16
Tribunals and Commissions13 Mar 2004Appeal dismissed
RAJAKBHAI GAFURBHAI MANSURI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 496 : 2004 3 CPR 633 : 2004 4 CPJ 238
Tribunals and Commissions12 Mar 2004N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs German Remedies Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 7
Tribunals and Commissions12 Mar 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs HIMACHAL PRADESH STATE CIVIL SUPPLIES CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 419
Tribunals and Commissions12 Mar 2004Appeal allowed
SANTOKH SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPJ 412
Tribunals and Commissions12 Mar 2004Appeal allowed
AMALENDU SARKAR Vs NABADWIP CO-OPERATIVE BRICKS And POTTARY SOCIETY LTD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 592
Tribunals and Commissions11 Mar 2004Complaint Returned
A.H. KAPADIA Vs SHAH And SEJPAL DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 724
Tribunals and Commissions11 Mar 2004Appeal partly allowed
V.S. BATTU Vs AARTI GUPTA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 281
Tribunals and Commissions11 Mar 2004Appeal dismissed
BOMBAY SUBURBAN ELECTRIC SUPPLY LTD. Vs SHYAM BHAJANMAL LUTHRIA
National Consumer Disputes Redressal Commission · 2004 2 CLT 532 : 2004 2 CPJ 643
Tribunals and Commissions11 Mar 2004Appeal dismissed
Indian Airlines Ltd. Vs TRAVLINX TRAVELS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 688
Tribunals and Commissions10 Mar 2004Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATIONS Vs MOHAN RAO
National Consumer Disputes Redressal Commission · 2004 3 CLT 410 : 2004 4 CPJ 94
Tribunals and Commissions10 Mar 2004Appeal dismissed
SARAVANA ENGINEERING TRADERS Vs PATEL ROADWAYS LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 108
Tribunals and Commissions10 Mar 2004Appeal allowed
MEDICAL SUPERINTENDENT INCHARGE, NEHRU HOSPITAL, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION And RESEARCH Vs KANWALINDER SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPC 417 : 2004 3 CLT 512 : 2004 4 CPJ 186 : 2005 1 CPR 534
Tribunals and Commissions10 Mar 2004Appeal dismissed
CHANDIGARH HOUSING BOARD Vs RAJESH JASPAL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 409
Tribunals and Commissions10 Mar 2004Appeal dismissed
TUKARAM BUDHU KINI Vs GRAMIN VIKAS BANK LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 475
Tribunals and Commissions10 Mar 2004Appeal partly allowed
V.G.P. INVESTMENT Vs EMILY BASTIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 614
Tribunals and Commissions10 Mar 2004Appeal allowed
W.B.S.E.B. Vs Rabindra Nath Das
National Consumer Disputes Redressal Commission · 2004 4 CPJ 523 : 2005 1 CPR 248
Tribunals and Commissions10 Mar 2004Appeal partially allowed
VASANT BHASKAR NAIK Vs RAVINDRA S. WARADKAR
National Consumer Disputes Redressal Commission · 2004 2 CLT 511 : 2004 2 CPJ 608