Tribunals and Commissions09 Mar 2004Appeal dismissed
BHOOMI GAS BOTTLING COMPANY LTD. Vs M.S. MOORTHY
National Consumer Disputes Redressal Commission · 2005 2 CPC 393 : 2005 3 CPJ 102
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 846 of 1,389
Tribunals and Commissions09 Mar 2004
Saraswat Co-operative Bank Ltd. Vs PREMLATA PARSHURAM BAVKAR
National Consumer Disputes Redressal Commission · 2004 2 CPR 232 : 2005 1 CLT 588 : 2005 1 CPJ 134
Tribunals and Commissions09 Mar 2004Appeal dismissed
LASER ARTS Vs SAMARTH SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 246
Tribunals and Commissions09 Mar 2004Appeal allowed
Charanjit Singh Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 446 : 2004 3 CLT 570 : 2004 4 CPJ 251
Tribunals and Commissions09 Mar 2004Appeal allowed
JAGTAR SINGH Vs Post Graduate Institute of Medical Education and Research
National Consumer Disputes Redressal Commission · 2004 1 CPC 533 : 2004 3 CLT 629 : 2004 3 CPJ 334
Tribunals and Commissions09 Mar 2004partly allowed
ABDUL JABBAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 341
Tribunals and Commissions09 Mar 2004Appeal allowed
GULAB JAGANNATH SAKHARE Vs KSHIRSAGAR CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 489
Tribunals and Commissions09 Mar 2004Appeal partly allowed
NEW SUBHASH TRANSPORT CO. Vs FIRM BANKELAL MOHANLAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 539
Tribunals and Commissions09 Mar 2004Appeal dismissed
GATI CARGO MANAGEMENT SERVICES Vs SITHAM FLUID SEALS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 686
Tribunals and Commissions09 Mar 2004Appeal allowed
DILIP KUMAR DE Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 720
Tribunals and Commissions09 Mar 2004
MOHIT BATRA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 729
Tribunals and Commissions09 Mar 2004Appeal dismissed
K.K.M. Kesavan Vs V.G.P. INVESTMENTS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 730
Tribunals and Commissions09 Mar 2004
V.K. VASHISHT Vs NEW INDIA ASSURANCE COMPANY LIMITED -Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CLT 548 : 2004 2 CPJ 756
Tribunals and Commissions08 Mar 2004Dismissed
RAVINDER SINGH LAMBA Vs KOSHIKA TELECON LIMITED
National Consumer Disputes Redressal Commission · 2007 1 CPJ 43
Tribunals and Commissions08 Mar 2004Appeal allowed
Standard Chartered Bank Vs SHAKIR IQBAL MOTONWALA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 189
Tribunals and Commissions08 Mar 2004Appeal dismissed
K.A. MURUGESAN Vs JAURILAL BAFNA
National Consumer Disputes Redressal Commission · 2004 2 CLT 604 : 2004 2 CPJ 300 : 2004 2 CPR 584
Tribunals and Commissions08 Mar 2004Appeal allowed
New India Assurance Co. Ltd. Vs D. RATHNAPANDI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 481 : 2004 3 CPR 69
Tribunals and Commissions08 Mar 2004Appeal dismivssed
UTI Mutual Fund Vs PREM LATA AGARWAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 571
Tribunals and Commissions08 Mar 2004Appeal disposed of
ALLAHABAD BANK Vs GULSHAN NARANG
National Consumer Disputes Redressal Commission · 2004 2 CPJ 576
Tribunals and Commissions08 Mar 2004Appeal dismissed
N. AKMALKHAN Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CLT 524 : 2004 2 CPJ 612