Tribunals and Commissions03 Mar 2004Appeal dismissed
ANBROS MOTORS PVT. LTD. Vs PUSHPA DHANWANT SINGH
National Consumer Disputes Redressal Commission · 2005 1 CLT 623 : 2005 1 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 848 of 1,389
Tribunals and Commissions03 Mar 2004Appeal dismissed
VEERARAGHAVAN Vs K. BACHAMMAL
National Consumer Disputes Redressal Commission · 2005 3 CPR 628 : 2005 4 CPJ 34
Tribunals and Commissions03 Mar 2004Appeal partly allowed
Life Insurance Corporation of India Vs Mallika
National Consumer Disputes Redressal Commission · 2004 4 CPJ 762 : 2005 1 CPR 524
Tribunals and Commissions02 Mar 2004Appeal dismissed
EON INFOTECH LIMITED Vs SUB-DIVISIONAL OFFICER, U.T. ELECTRICITY DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 359
Tribunals and Commissions01 Mar 2004Complaint dismissed
RANE APPARELS Vs EXPORT CREDIT GUARANTEE CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 596 : 2004 1 CPR 94 : 2006 4 CPJ 388
Tribunals and Commissions01 Mar 2004Appeals dismissed
SUPERINTENDENT, INDUSTRIAL TRAINING INSTITUTE Vs SUBHASH CHAND MATHUR
National Consumer Disputes Redressal Commission · 2004 2 CPC 350 : 2004 2 CPC 507 : 2004 3 CPJ 54
Tribunals and Commissions01 Mar 2004Appeal dismissed
NOVARTIS INDIA LTD. Vs ANIL SAMBHAJIRAO KODRE
National Consumer Disputes Redressal Commission · 2004 1 CPC 626 : 2004 2 CPJ 283 : 2004 2 CPR 660
Tribunals and Commissions01 Mar 2004Appeal dismissed
PRADEEP RAYGONDA PATIL Vs SOU. SUREKHA MAKARAND KONNUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 35
Tribunals and Commissions01 Mar 2004Appeal allowed
JAIBHARAT HANDLOOM Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 38
Tribunals and Commissions01 Mar 2004Appeal partly allowed
RAMCHANDRA BABYA GORE Vs GAJANAN SHANKAR PATIL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 718
Tribunals and Commissions29 Feb 2004Appeal allowed
POSTMASTER PALAYAMKOTTAI Vs P. ELANGO STANLY KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 171
Tribunals and Commissions28 Feb 2004Appeal dismissed
M.T.N.L. Vs MRS. MEENAKSHI PURI
National Consumer Disputes Redressal Commission · 2005 1 CLT 487 : 2005 1 CLT 569 : 2005 1 CPC 233 : 2005 1 CPJ 36
Tribunals and Commissions28 Feb 2004Appeal allowed
Santosh Maheshwari Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 573
Tribunals and Commissions27 Feb 2004Appeal dismissed
DREAM WORKS ENTERTAINMENT AND SOFTWARE LTD. Vs B.S.E.S. LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CLT 541 : 2005 1 CPJ 16
Tribunals and Commissions27 Feb 2004Appeal dismissed
DURGA PRASAD SHARMA Vs NAVED KHAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 230
Tribunals and Commissions27 Feb 2004
K.R. VISWANATHAN Vs Life Insurance Corporation of India Limited
National Consumer Disputes Redressal Commission · 2004 2 CPJ 305
Tribunals and Commissions27 Feb 2004Appeal allowed
New India Assurance Co. Ltd. Vs S.G. RAJENDRAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 325
Tribunals and Commissions27 Feb 2004Appeal partly allowed
CESC Ltd. Vs USHA DEVI AGARWAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 93 : 2004 2 CPJ 328
Tribunals and Commissions27 Feb 2004Appeal disposed of
WBSEB Vs SASANKA SEKHER PAUL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 355
Tribunals and Commissions27 Feb 2004Appeal allowed
Life Insurance Corporation of India Vs Kuppammal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 595