Tribunals and Commissions27 Feb 2004Appeal partly allowed
WBSEB Vs MAJI ENGINEERING
National Consumer Disputes Redressal Commission · 2004 2 CPJ 767
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 849 of 1,389
Tribunals and Commissions27 Feb 2004Appeal dismissed
PRAKASH CARTONS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 775
Tribunals and Commissions26 Feb 2004Complaint Returned
ZUJARBHAI Y. KATAWALA Vs MAROL LAND DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 631
Tribunals and Commissions26 Feb 2004Appeal partially allowed
HIRA CONSTRUCTION Vs LATE SAVITRIBAI DATTATRAY KHANDAGALE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 561
Tribunals and Commissions26 Feb 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs A. SANKARAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 689
Tribunals and Commissions25 Feb 2004Appeal partly allowed
U.P. AVAS VIKAS PARISHAD Vs KAILASH CHANDRA KANPAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 342
Tribunals and Commissions25 Feb 2004Appeal dismissed
Life Insurance Corporation of India Vs Sudha Jain
National Consumer Disputes Redressal Commission · 2004 1 CPC 464 : 2005 2 CPJ 235
Tribunals and Commissions25 Feb 2004Appeal partly allowed
Bharat Sanchar Nigam Ltd. Vs Rajesh Jain
National Consumer Disputes Redressal Commission · 2004 1 CPC 505 : 2004 2 CPJ 373
Tribunals and Commissions25 Feb 2004Appeal dismissed
New India Assurance Co. Ltd. Vs Kitab Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 467 : 2005 1 CPJ 412
Tribunals and Commissions25 Feb 2004Appeal allowed
S. JEYANTHI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 508
Tribunals and Commissions25 Feb 2004Appeal dismissed
Life Insurance Corporation of India Vs PHATANGI DEVI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 692
Tribunals and Commissions24 Feb 2004Dismissed
S N NETRAGAONKAR Vs LILA JOSHI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 66
Tribunals and Commissions24 Feb 2004Appeal dismissed
RAMCHAND J. UTTAMCHANDANI Vs MANAGER, DEPOSITORY SERVICES, INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2004 2 CPJ 774
Tribunals and Commissions23 Feb 2004C.A. rejected
GLOBE SERVICE STATION Vs PAL-PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 4
Tribunals and Commissions23 Feb 2004Appeal dismissed
L.I.C. Of India Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 2004 1 CPC 462 : 2004 2 CLT 529 : 2004 2 CPJ 636
Tribunals and Commissions23 Feb 2004Appeal allowed
REGISTRAR, RAJASTHAN UNIVERSITY Vs MANISH SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 787
Tribunals and Commissions20 Feb 2004Appeal allowed
HOTEL SUPREME PVT. LTD. Vs Tamil Nadu Industrial Investment Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 141
Tribunals and Commissions20 Feb 2004Appeal allowed
DEFENCE, GOVT. OF TAMIL NADU Vs S. ELANGO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 387
Tribunals and Commissions20 Feb 2004
P. SOUMYA Vs JYOTHISHMATHI INSTITUTE OF TECHNOLOGY AND SCIENCE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 405 : 2005 1 CLT 137
Tribunals and Commissions20 Feb 2004Appeals dismissed
GRAHA AGENCY Vs S. VENKATASWAMY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 559