Tribunals and Commissions12 Feb 2004Petition allowed
S. BANDYOPADHYAY Vs KAMAL KUMAR MITRA
National Consumer Disputes Redressal Commission · 2004 2 CLT 410 : 2004 2 CLT 513 : 2004 2 CPC 8 : 2004 2 CPJ 51 : 2004 2 CPR 14
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 851 of 1,389
Tribunals and Commissions12 Feb 2004Appeal dismissed
SHRI LAKSHMI REAL ESTATE Vs P.K. USHARANI
National Consumer Disputes Redressal Commission · 2004 3 CLT 177 : 2004 4 CPJ 345
Tribunals and Commissions12 Feb 2004Appeal dismissed
MRS. POONGUZHALI Vs RUWSEC HEALTH CENTRE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 347
Tribunals and Commissions12 Feb 2004Appeal allowed
REGISTRAR, GUJARAT STATE PHARMACY COUNCIL Vs MOIZ N. DABHOIWALA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 716
Tribunals and Commissions12 Feb 2004
IVI CONTROLS PVT. LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 797
Tribunals and Commissions11 Feb 2004Appeal dismissed
MASTER GEORGY K.JOSEPH Vs State of Kerala
National Consumer Disputes Redressal Commission · 2004 4 CPJ 70
Tribunals and Commissions11 Feb 2004Appeal partly allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs Anil kumar
National Consumer Disputes Redressal Commission · 2004 2 CPJ 345
Tribunals and Commissions10 Feb 2004Appeal dismissed
CITI BANK Vs J. RAMSAI
National Consumer Disputes Redressal Commission · 2005 1 CLT 683 : 2005 1 CPJ 226
Tribunals and Commissions10 Feb 2004Appeal allowed
PINKY SAHU Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 315
Tribunals and Commissions10 Feb 2004Appeal dismissed
ANWAR BABAMIYA MULLA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 419
Tribunals and Commissions09 Feb 2004Appeal partly allowed
C.E.S.C. Limited Vs RASHIDUL HASSAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 43
Tribunals and Commissions09 Feb 2004Appeal partly allowed
ANAND NILKANTH SHETE Vs SULABHA SURESH SALVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 101
Tribunals and Commissions09 Feb 2004Appeal partly allowed
SANSKRUT COMFORT SYSTEM LTD. Vs MOHD. ANIS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 276
Tribunals and Commissions09 Feb 2004Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs Shanti Prasad Jain
National Consumer Disputes Redressal Commission · 2004 2 CPR 338 : 2004 4 AWC 490 : 2005 1 JCLR 972 : 2005 3 CPJ 336
Tribunals and Commissions09 Feb 2004Appeal dismissed
E. OM PRAKASH Vs SAKTHI MOTORS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 604
Tribunals and Commissions09 Feb 2004Appeal allowed
C.C. CHELLAPPAN Vs CHENNAI BOTTLING CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 175 : 2005 2 CPJ 636
Tribunals and Commissions09 Feb 2004Appeal allowed
New India Assurance Co. Ltd. Vs S. Arumugam
National Consumer Disputes Redressal Commission · 2004 2 CPJ 676 : 2004 3 CPR 386
Tribunals and Commissions09 Feb 2004Appeal disposed of
W.B.S.E.B. Vs MANOJ ADHIKARY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 703
Tribunals and Commissions09 Feb 2004Appeal dismissed
COMMERCIAL OFFICER N.W. Vs P.L. Meyyappan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 715
Tribunals and Commissions09 Feb 2004Appeal disposed of
BALJEET Vs RAM SETTALITE SYSTEM
National Consumer Disputes Redressal Commission · 2004 4 CPJ 783 : 2005 1 CPR 310