Tribunals and Commissions30 Jan 2004
SNEHLATA DUGAL Vs APPLE FINANCE LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 196
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 853 of 1,389
Tribunals and Commissions30 Jan 2004Petition dismissed
JODHPUR VIDYUT VITRAN NIGAM Vs R.K. Yadav
National Consumer Disputes Redressal Commission · 2004 3 CPJ 451 : 2005 2 CPR 91
Tribunals and Commissions30 Jan 2004Appeal allowed
DISTRICT MANAGER, TELEPHONES, EAST CHAMPARAN Vs ALOK VATSE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 523
Tribunals and Commissions30 Jan 2004Appeal partly allowed
POSTAL AND TELEGRAPH DEPARTMENT Vs RANDHEER CONSTRUCTIONS CO.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 568
Tribunals and Commissions30 Jan 2004Appeal dismissed
BISHNU MONDAL Vs SENIOR STATION SUPERINTENDENT, W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 95 : 2004 2 CPR 493
Tribunals and Commissions30 Jan 2004Appeals disposed of
ELECTRO POINT HIGH TECH VIDE CAMERA SERVICE CENTRE Vs Kannan
National Consumer Disputes Redressal Commission · 2004 2 CPC 60 : 2004 2 CPJ 664
Tribunals and Commissions29 Jan 2004Revision dismissed
MEERA And CO. LTD. Vs CHINAR SYNTEX LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 687 : 2004 2 CPJ 24
Tribunals and Commissions29 Jan 2004
Bhola Pandey Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 2 CPJ 292
Tribunals and Commissions29 Jan 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs AMARJOT SINGH BATH
National Consumer Disputes Redressal Commission · 2004 2 CLT 625 : 2004 2 CPJ 326
Tribunals and Commissions29 Jan 2004Appeal allowed
TRUSTEE, BIRLA JUTE And INDUSTRIES LTD. Vs BHABATOSH MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 3 CLT 200 : 2004 3 CPJ 382
Tribunals and Commissions29 Jan 2004
NEEL KAMAL Vs VIDYA NIKETAN BIRLA PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 438 : 2005 2 CPR 64
Tribunals and Commissions29 Jan 2004
ROOPESH KUMAR VERMA Vs K.K. TAILORS
National Consumer Disputes Redressal Commission · 2004 2 CPC 380 : 2004 3 CPJ 454 : 2004 3 CPR 453
Tribunals and Commissions29 Jan 2004Appeal dismissed
RAKESH RANJAN SINHA Vs S.K. DAS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 497 : 2004 3 CPR 455
Tribunals and Commissions29 Jan 2004
MC ADAMS BALSEN CHLORATES PRIVATE LIMITED Vs CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 502
Tribunals and Commissions29 Jan 2004
AVI AUTOS Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2004 2 CPJ 739
Tribunals and Commissions29 Jan 2004Appeal partly allowed
COMMERCIAL MANAGER, E. RAILWAY Vs GIRDHARILAL SARAF
National Consumer Disputes Redressal Commission · 2004 4 CPJ 777
Tribunals and Commissions28 Jan 2004Appeal dismissed
PUSHPA V. LULLA Vs ANNAPURNA R. RAWAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 121
Tribunals and Commissions28 Jan 2004Appeal dismissed
KIM SINHA Vs BHARATI CELLULAR LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 347 : 2004 3 CPJ 344
Tribunals and Commissions28 Jan 2004Appeal dismissed
POSTMASTER, WALAJAPET POST OFFICE Vs N. DURAISAMY
National Consumer Disputes Redressal Commission · 2004 2 CPC 77 : 2004 2 CPJ 347
Tribunals and Commissions28 Jan 2004Appeal dismissed
North Delhi Power Limited Vs P.C. SACHDEV
National Consumer Disputes Redressal Commission · 2004 2 CPC 353 : 2004 3 CPJ 364