Tribunals and Commissions28 Jan 2004Appeal allowed
RAJENDRA PRASAD TIWARY Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 391
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 854 of 1,389
Tribunals and Commissions28 Jan 2004Appeal dismissed
SUPTD., POST OFFICE Vs SUGAN CHAND
National Consumer Disputes Redressal Commission · 2004 3 CLT 684 : 2004 3 CPJ 514 : 2005 2 CPR 44
Tribunals and Commissions28 Jan 2004
DHILLON TRANSPORT AGENCY Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 568
Tribunals and Commissions28 Jan 2004Appeal dismissed
GYANENDRA JHA Vs S.D.O., TELEPHONES
National Consumer Disputes Redressal Commission · 2004 2 CPC 64 : 2004 2 CPJ 641
Tribunals and Commissions28 Jan 2004Appeal allowed
SPECIAL OFFICER, SASARAM MUNICIPALITY Vs Sarju Prasad
National Consumer Disputes Redressal Commission · 2004 2 CPC 57 : 2004 2 CPJ 675
Tribunals and Commissions28 Jan 2004Appeals partially allowed
RAJ. HOUSING BOARD Vs YOGENDER SINGH PUNDIR-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPC 366 : 2004 3 CPJ 443 : 2005 2 CPR 142
Tribunals and Commissions27 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs HARPREET KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 354 : 2005 2 CPR 356
Tribunals and Commissions27 Jan 2004Appeal allowed
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY Vs R. SOMASUNDARAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 357 : 2005 1 CPR 176
Tribunals and Commissions27 Jan 2004Appeal dismissed
JAYPEE ELECTRONICS PVT. LTD. Vs P. KRISHNAMURTHY
National Consumer Disputes Redressal Commission · 2005 3 CPJ 431
Tribunals and Commissions27 Jan 2004Appeals dismissed
UMMEDMAL JAIN Vs CHAIRMAN, RSRTC
National Consumer Disputes Redressal Commission · 2004 3 CPJ 446
Tribunals and Commissions27 Jan 2004Appeal allowed
LIKHMA RAM SAHARAN Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 500
Tribunals and Commissions27 Jan 2004Appeal dismissed
SAROJ VYAS Vs SETHI MEDICAL STORE
National Consumer Disputes Redressal Commission · 2004 3 CPJ 546
Tribunals and Commissions27 Jan 2004Appeal disposed of
DISTRICT INDUSTRIES CENTRE Vs MRS. SARASWATHI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 89
Tribunals and Commissions24 Jan 2004
KALPANA DUBE Vs MAXWORTH TOWNSHIP LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 318
Tribunals and Commissions24 Jan 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs JOGINDER KAUR SAHNI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 360
Tribunals and Commissions24 Jan 2004
ANOOP K. JOSHI Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 385
Tribunals and Commissions24 Jan 2004
ATUL VIRMANI Vs HOTEL HAYAT REGENCY-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 392
Tribunals and Commissions24 Jan 2004
Rachna Sharma Vs INSTITUTE OF MARKETING And MANAGEMENT-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 397
Tribunals and Commissions24 Jan 2004
KALAMKARI DESIGNERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 422
Tribunals and Commissions24 Jan 2004Appeal partly allowed
R.C. SRIVASTAVA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 437