Tribunals and Commissions19 Jan 2004
DHANWATI KUMAR Vs S.K. JHUNJHUNWALA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 162
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 856 of 1,389
Tribunals and Commissions19 Jan 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs J. VICTOR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 214
Tribunals and Commissions19 Jan 2004Appeal dismissed
AIR INDIA Vs K.B. DURGA
National Consumer Disputes Redressal Commission · 2004 3 CLT 627 : 2004 3 CPJ 339
Tribunals and Commissions19 Jan 2004
Life Insurance Corporation of India Vs JASHVANTIBEN RAMESHCHANDRA JAISWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 345
Tribunals and Commissions19 Jan 2004Appeal allowed
PADMA N. RAO Vs Ashabai
National Consumer Disputes Redressal Commission · 2004 1 CPR 609 : 2004 2 CLT 151 : 2004 2 CPJ 365
Tribunals and Commissions19 Jan 2004Appeal dismissed
Life Insurance Corpn. of India Vs V. TAMIL SELVI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 420 : 2005 2 CPR 361
Tribunals and Commissions19 Jan 2004Appeal allowed
Assistant Provident Fund Commissioner Vs ISHWAR LAL VERGE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 439
Tribunals and Commissions19 Jan 2004Appeal dismissed
SURESHBHAI NARAYANLAL JOSHI Vs MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 469
Tribunals and Commissions19 Jan 2004Appeal allowed
Branch Manager, Oriental Insurance Company Ltd. Vs INDURANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 487
Tribunals and Commissions19 Jan 2004Appeal allowed
S.T.I.C. TRAVELS (P.) LTD. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2004 1 CLT 652 : 2004 1 CPR 452 : 2004 2 CPJ 547
Tribunals and Commissions19 Jan 2004Appeal dismissed
SOUTHERN PENINSULA HOUSING LIMITED Vs VINCENT RAJKUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 578
Tribunals and Commissions19 Jan 2004Appeal allowed
New India Assurance Co. Ltd. Vs SOOSAI
National Consumer Disputes Redressal Commission · 2004 1 CLT 672 : 2005 1 CPJ 698
Tribunals and Commissions19 Jan 2004Revision Petition allowed
R. BALAGURU Vs Daily Thanthi
National Consumer Disputes Redressal Commission · 2005 1 CPJ 746
Tribunals and Commissions16 Jan 2004Appeal disposed of
GOWARDHAN KANWAR Vs STATE INSURANCE And G.P.F.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 738
Tribunals and Commissions16 Jan 2004Appeal partly allowed
TAHER MOHAMMED PIR MOHAMMED Vs JAMIL KHAN HAFIZ NAZIR KHAN PLOTWALE
National Consumer Disputes Redressal Commission · 2004 2 CPC 94 : 2004 2 CPJ 367 : 2004 2 CPR 230
Tribunals and Commissions16 Jan 2004
DARSHAN KAUR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 583
Tribunals and Commissions15 Jan 2004Appeal allowed
POONA BANGALORE CARRIERS Vs RAJNEESH TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CLT 467 : 2004 1 CPC 492 : 2004 2 CPJ 118
Tribunals and Commissions15 Jan 2004Appeal allowed
WBSEB. Vs HEMENDRA CHANDRA SARKAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 251 : 2004 2 CPR 103 : 2004 3 CLT 207
Tribunals and Commissions15 Jan 2004Appeal allowed
SEEMA VERMA Vs MANAGER, ASHOK LEYLAND FINANCE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 257
Tribunals and Commissions15 Jan 2004
RAJASTHAN PACKING CO. (P) LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 714