Tribunals and Commissions14 Jan 2004Appeal allowed
CONSUMER AND HUMAN RIGHTS FORUM Vs KOTAK MAHINDRA FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 475 : 2004 1 CPJ 94 : 2004 1 CPR 92 : 2004 2 CLT 273
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 857 of 1,389
Tribunals and Commissions14 Jan 2004Appeal dismissed
POLYMECH PLAST MACHINES LTD. Vs APPLE PLAST PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 218 : 2006 4 CPJ 172
Tribunals and Commissions14 Jan 2004Appeal dismissed
SAVIKAR PLYBOARDS LTD. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 172 : 2004 3 CLT 28
Tribunals and Commissions14 Jan 2004Appeal disposed of
Soma Devi Vs GEETA RAM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 331
Tribunals and Commissions14 Jan 2004
MANDLA-BALAGHAT KSHETRIYA GRAMIN BANK Vs NATIONAL INSURANCE COMPANY LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 513
Tribunals and Commissions14 Jan 2004Appeals dismissed
PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD. Vs LT. COL. T.S. BAKSHI
National Consumer Disputes Redressal Commission · 2004 2 CLT 537 : 2004 2 CPJ 681
Tribunals and Commissions14 Jan 2004Appeals dismissed
SUSHILA BAI SHUKLA Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 1 CLT 561 : 2005 1 CPJ 78
Tribunals and Commissions14 Jan 2004
AJAY ENTERPRISES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 47 : 2004 1 CPC 430 : 2004 1 CPR 53 : 2004 2 CPJ 17
Tribunals and Commissions13 Jan 2004Appeal partly allowed
EITCHER MOTORS LIMITED Vs P.N. RANDIVE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 22
Tribunals and Commissions13 Jan 2004Appeal allowed
New India Assurance Company Ltd. Vs GUDALA RAVI KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 213
Tribunals and Commissions13 Jan 2004Appeals dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CLT 609 : 2004 2 CPJ 248
Tribunals and Commissions13 Jan 2004Appeal allowed
MURALI LAL PODDAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CLT 447 : 2004 2 CPJ 68 : 2004 3 CPR 468
Tribunals and Commissions12 Jan 2004Appeal allowed
KRISHNAN NAIR Vs V. SASI NADAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 716 : 2004 3 CPR 382
Tribunals and Commissions12 Jan 2004Appeal allowed
Allahabad Development Authority Vs RAJNI NAGAR-Opposite party
National Consumer Disputes Redressal Commission · 2005 1 CPJ 20
Tribunals and Commissions12 Jan 2004Appeal dismissed
AJAY KUMAR Vs Devendra Nath
National Consumer Disputes Redressal Commission · 2004 2 CPJ 482
Tribunals and Commissions12 Jan 2004Appeal dismissed
LALITA BOTHRA Vs ICICI LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPC 269 : 2004 2 CPJ 543
Tribunals and Commissions12 Jan 2004Appeal dismissed
L.I.C. Of India Vs RINKU PANDEY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 545
Tribunals and Commissions12 Jan 2004Appeal dismissed
TARUN CHOUDHARY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 650
Tribunals and Commissions10 Jan 2004Appeal disposed of
DISTRICT MANAGER, food corporation of india Vs MAITI MAZAR
National Consumer Disputes Redressal Commission · 2004 3 CLT 299 : 2004 3 CPJ 506 : 2004 3 CPR 21
Tribunals and Commissions10 Jan 2004
J.S. PAUL Vs A. BARKATAKI
National Consumer Disputes Redressal Commission · 2004 3 CLT 339 : 2004 3 CPR 333 : 2004 4 CPJ 743