Tribunals and Commissions03 Jan 2004Appeal dismissed
DELHI VIDYUT BOARD Vs MANOHAR LAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 307
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 859 of 1,389
Tribunals and Commissions03 Jan 2004Appeal dismissed
BANK OF AMERICA N.A. Vs Rajesh Kumar Mittal
National Consumer Disputes Redressal Commission · 2004 2 CPJ 310
Tribunals and Commissions03 Jan 2004
Yudhvir Singh Vs CITI BANK
National Consumer Disputes Redressal Commission · 2004 3 CLT 623 : 2004 3 CPJ 331 : 2005 2 CPR 58
Tribunals and Commissions03 Jan 2004Appeal disposed of
PRADEEP KUMAR GOEL Vs Lunar Diamonds Limited
National Consumer Disputes Redressal Commission · 2004 3 CPJ 354
Tribunals and Commissions03 Jan 2004
B.C. BHANDARI Vs AMARJIT SINGH JOHAR And SONS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 403
Tribunals and Commissions03 Jan 2004Appeal dismissed
SUKHBIR SINGH BAHL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 408
Tribunals and Commissions03 Jan 2004Appeals dismissed
MAHINDER SINGH Vs PASCOS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 434
Tribunals and Commissions03 Jan 2004
SANJIV CHAKRAVARTY Vs DELHI DEVELOPMENT AUTHORITY-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CLT 518 : 2004 2 CPC 13 : 2004 2 CPJ 595
Tribunals and Commissions03 Jan 2004Appeal disposed of
R. BALAMMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 609 : 2005 1 CPR 133
Tribunals and Commissions02 Jan 2004Appeal partly allowed
ASHOK TAMRAKAR And ASSOCIATES, BUILDING CONSULTANTS Vs NAVIN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 232
Tribunals and Commissions02 Jan 2004Appeal allowed
Surinder Kumar Vs BABA MAKHAN SHAH LOBANA FOUNDATION
National Consumer Disputes Redressal Commission · 2005 4 CPJ 36
Tribunals and Commissions02 Jan 2004
RACHANA GUPTA Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 560
Tribunals and Commissions02 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs RAJESHWARI SATI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 705
Tribunals and Commissions01 Jan 2004Appeal allowed
National Insurance Co. Ltd. Vs SANJIDA KHATOON
National Consumer Disputes Redressal Commission · 2005 1 CPJ 336
Tribunals and Commissions01 Jan 2004Appeal allowed
AKHIL KUMAR JAIN Vs LALLAN PRASAD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 504
Tribunals and Commissions31 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs YADRAM SINHA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 534 : 2004 2 CLT 340
Tribunals and Commissions31 Dec 2003Appeal dismissed
United India Insurance Company Limited Vs NARSINGH DAL MILL
National Consumer Disputes Redressal Commission · 2004 1 CPC 456 : 2004 1 CPJ 339 : 2004 1 CPR 662
Tribunals and Commissions31 Dec 2003Appeals dismissed
MANAGER, UCO BANK, JUANPAL BRANCH Vs PRADEEP KUMAR MAHARANA
National Consumer Disputes Redressal Commission · 2004 2 CLT 481 : 2004 2 CPJ 120
Tribunals and Commissions31 Dec 2003Appeal partly allowed
C.E.S.C. Limited Vs RUMA BANERJEE
National Consumer Disputes Redressal Commission · 2004 2 CLT 596 : 2004 2 CPJ 225 : 2004 3 CPR 151
Tribunals and Commissions31 Dec 2003
KISHORE CHANDRA SAHOO Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD .
National Consumer Disputes Redressal Commission · 2004 3 CPJ 352