Tribunals and Commissions31 Dec 2003Appeal partly allowed
Branch Manager, United India Insurance Co. Ltd. Vs NARAYAN BANSAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 526
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 860 of 1,389
Tribunals and Commissions30 Dec 2003
GEETA JEEVNANI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPR 280 : 2004 2 CLT 583 : 2004 2 CPJ 217
Tribunals and Commissions30 Dec 2003Appeal dismissed
Selvamani Vs K.P. SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 660 : 2005 1 CPR 154
Tribunals and Commissions29 Dec 2003Appeal allowed
SPECIAL OFFICER-/Opp. Party Vs D.JOHN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 613 : 2004 1 CPR 534 : 2004 2 CLT 408
Tribunals and Commissions29 Dec 2003Appeal dismissed
RAJKUMAR ASSOCIATES Vs C.V.PAULOSE
National Consumer Disputes Redressal Commission · 2004 1 CPJ 603 : 2004 2 CLT 401
Tribunals and Commissions29 Dec 2003Appeal dismissed
POST MASTER, MELUR POST OFFICE Vs P. Rajendran
National Consumer Disputes Redressal Commission · 2004 3 CLT 61 : 2004 3 CPJ 117
Tribunals and Commissions29 Dec 2003Appeal allowed
TMT. R. RAJASUNDARI Vs DISTRICT SOCIAL WELFARE OFFICER, CUDDALORE DISTRICT
National Consumer Disputes Redressal Commission · 2004 1 CPC 639 : 2004 1 CPR 441 : 2004 2 CLT 555 : 2004 2 CPJ 236
Tribunals and Commissions29 Dec 2003Appeal dismissed
DOUGLAS ANTONY Vs SECRETARY, KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPR 497 : 2004 4 CPJ 240
Tribunals and Commissions29 Dec 2003
RAMESH KHAITAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPC 227 : 2004 2 CPR 80 : 2004 3 CLT 180 : 2004 3 CPJ 274
Tribunals and Commissions29 Dec 2003Appeal allowed
PASSPORT OFFICER, MINISTRY OF EXTERNAL AFFAIRS Vs G. SANKARALINGAM
National Consumer Disputes Redressal Commission · 2004 1 CPC 625 : 2004 2 CPJ 275
Tribunals and Commissions29 Dec 2003Appeal dismissed
NATARAJA REDDIAR Vs SUPERINTENDING ENGINEER, T.N.E.B.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 343
Tribunals and Commissions29 Dec 2003Appeal allowed
HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs S. ARIVUKKODI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 374
Tribunals and Commissions29 Dec 2003Appeal dismissed
Santhanam Vs Kamaraj
National Consumer Disputes Redressal Commission · 2005 1 CPJ 389
Tribunals and Commissions24 Dec 2003Appeal dismissed
Chairman, Tamil Nadu Slum Clearance Board Vs S. ARUMUGANATHAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 134 : 2004 2 CPR 587
Tribunals and Commissions24 Dec 2003Appeal allowed
LALIT MOHAN RAI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 587 : 2004 2 CPJ 191 : 2004 2 CPR 540
Tribunals and Commissions23 Dec 2003Appeals dismissed
B.K.GUPTA Vs Shakeel Ahmed
National Consumer Disputes Redressal Commission · 2005 1 CPJ 259
Tribunals and Commissions23 Dec 2003Appeals partly allowed
USHA BAVEJA Vs STEEL AUTHORITY OF INDIA Limited
National Consumer Disputes Redressal Commission · 2004 3 CLT 667 : 2004 3 CPJ 431
Tribunals and Commissions23 Dec 2003
GOPAL GOGIA Vs VIDYUT CO-OPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 95
Tribunals and Commissions22 Dec 2003Appeal allowed
COMMERCIAL CO-OPERATIVE BANK LTD. Vs KALYAN AYURVEDI PHARMACY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 214
Tribunals and Commissions22 Dec 2003Appeal dismissed
MANAGING DIRECTOR, MARUDHU PANDIYAR TRANSPORT CORPORATION-/ Vs C.GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 475 : 2004 2 CLT 347