Tribunals and Commissions09 Jan 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs DEVINDER K. GUPTA
National Consumer Disputes Redressal Commission · 2004 1 CPC 524 : 2004 3 CPJ 355
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 858 of 1,389
Tribunals and Commissions09 Jan 2004Revision Petition allowed
C. SELVAKUMAR Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 708
Tribunals and Commissions08 Jan 2004
ALOK KHANNA Vs DIAMOND TRANSPORT OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CLT 562 : 2004 2 CPJ 242
Tribunals and Commissions08 Jan 2004Revision disposed of
AMRITA VENKATESWARLU Vs KIRLOSKAR INVESTMENTS AND FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 122 : 2004 3 CLT 170 : 2005 1 CPJ 308
Tribunals and Commissions08 Jan 2004Appeal allowed
TAHSILDAR, TAHSILDAR OFFICE, CUDDALORE Vs D. KANAKAVALLI
National Consumer Disputes Redressal Commission · 2004 1 CPR 611 : 2004 2 CLT 153 : 2004 2 CPJ 461
Tribunals and Commissions08 Jan 2004Revision Petition dismissed
G. Subramania Pillay Vs V. Balaganesan
National Consumer Disputes Redressal Commission · 2004 2 CLT 412 : 2004 2 CPJ 55 : 2004 3 CPR 595
Tribunals and Commissions08 Jan 2004Appeal dismissed
CHAIRMAN, RSEB Vs Jagdish Prasad Gupta
National Consumer Disputes Redressal Commission · 2004 2 CPJ 744
Tribunals and Commissions08 Jan 2004Appeal allowed
CADBURY INDIA LIMITED Vs RAKESH KAUSHAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 105 : 2004 2 CPJ 772 : 2004 2 CPR 109
Tribunals and Commissions07 Jan 2004Appeal allowed
GODREJ APPLIANCES LTD. Vs S. Rajendran
National Consumer Disputes Redressal Commission · 2005 3 CPJ 198
Tribunals and Commissions07 Jan 2004Appeal dismissed
HARADHAN HAZRA Vs DISTRICT ENGINEER, C.E.S.C. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 400
Tribunals and Commissions07 Jan 2004Appeal allowed
TELECOM DISTRICT Vs P. KARUPPANNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 460
Tribunals and Commissions07 Jan 2004Appeal dismissed
BHILAI GOLDEN TRANSPORT CO. Vs RAIPUR SALES AGENCY
National Consumer Disputes Redressal Commission · 2004 2 CLT 428 : 2004 3 CPJ 487
Tribunals and Commissions07 Jan 2004Revision allowed
SWADESHI MARKETING AND RETAIL TRADING PVT. LTD. Vs NAMDEO BABASAHEB JADHAV
National Consumer Disputes Redressal Commission · 2004 2 CLT 526 : 2004 2 CPC 20 : 2004 2 CPJ 613
Tribunals and Commissions07 Jan 2004Appeal dismissed
BABULAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 720
Tribunals and Commissions06 Jan 2004Revision Petition dismissed
KAMINI GUPTA Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 611 : 2004 1 CPC 478 : 2004 1 CPJ 118 : 2004 1 CPR 71
Tribunals and Commissions06 Jan 2004Appeal allowed
Padmanaban Vs G. Shanmugam
National Consumer Disputes Redressal Commission · 2005 2 CPJ 473
Tribunals and Commissions05 Jan 2004Appeal dismissed
CHHABIRAM SAHU Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 479
Tribunals and Commissions05 Jan 2004Appeal allowed
C.E.S.C. Limited Vs KRISHNADHAN NAG
National Consumer Disputes Redressal Commission · 2004 2 CPJ 500
Tribunals and Commissions05 Jan 2004
R. PONNAPPAN (DENTIST)-/ Vs V. MOHAN (TEACHER)
National Consumer Disputes Redressal Commission · 2004 1 CPC 494 : 2004 1 CPJ 518 : 2004 2 CLT 323 : 2005 1 CPR 44
Tribunals and Commissions04 Jan 2004
KIRAN KUMAR GUPTA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 535