Tribunals and Commissions18 Dec 2003Appeal partly allowed
National Insurance Company Ltd. Vs SUKLA DUTTA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 444
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 862 of 1,389
Tribunals and Commissions17 Dec 2003Appeal partly allowed
CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD. Vs ASHU BATTA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 377 : 2004 2 CLT 219 : 2004 2 CPR 144
Tribunals and Commissions17 Dec 2003Appeal dismissed
NARINDER KAUR Vs Zonal Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 1 CPJ 584 : 2004 2 CLT 393
Tribunals and Commissions17 Dec 2003Appeal allowed
T.APPU-/ Vs EGMORE BENEFIT SOCIETY LTD.-/Opposite party
National Consumer Disputes Redressal Commission · 2004 1 CPJ 524 : 2004 1 CPR 542 : 2004 2 CLT 330
Tribunals and Commissions17 Dec 2003Appeals allowed
EAST INDIA TRANSPORT CO. Vs MEHTA FENT CENTRE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 494
Tribunals and Commissions17 Dec 2003Appeal dismissed
MADAN ARORA Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 328 : 2004 2 CPC 315
Tribunals and Commissions17 Dec 2003Appeal allowed
Patel Roadways Ltd. Vs Addison and Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 228 : 2004 2 CPR 93 : 2004 3 CLT 198
Tribunals and Commissions17 Dec 2003Appeals allowed
HARMANADAR SINGH SETHI Vs J.K. MEHRA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 88
Tribunals and Commissions16 Dec 2003Appeal dismissed
United India Insurance Co.Ltd. Vs ADARSH MEDICOS PVT.LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 402 : 2004 1 CPJ 398 : 2004 1 CPR 589 : 2004 2 CLT 120
Tribunals and Commissions16 Dec 2003
PARITOSH DUTTA Vs SUPERINTENDING ENGINEER (ELECTRICAL), CESCO
National Consumer Disputes Redressal Commission · 2004 2 CPJ 395
Tribunals and Commissions16 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs NIRMALA JAISWAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 450 : 2004 1 CPJ 288 : 2004 2 CLT 250
Tribunals and Commissions16 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs Bahadur Singh
National Consumer Disputes Redressal Commission · 2004 2 CPJ 74 : 2004 2 CPR 599
Tribunals and Commissions16 Dec 2003
LIFE INSURANCE CORPORATION OF INDIA Vs T Balaiah Chodari
National Consumer Disputes Redressal Commission · 2004 1 CPC 483 : 2004 1 CPJ 67 : 2004 2 CLT 284
Tribunals and Commissions15 Dec 2003Appeal dismissed
PRAGATI PAPER INDUSTRIES LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 509 : 2004 2 CLT 319 : 2004 2 CPC 312
Tribunals and Commissions15 Dec 2003Appeal dismissed.
NISHA PRABHAKAR RANADE Vs MANJUSHA ARUN ROKADE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 254
Tribunals and Commissions15 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs RUKMANI DHARAMSHAKTU
National Consumer Disputes Redressal Commission · 2004 2 CPJ 146
Tribunals and Commissions15 Dec 2003Appeal dismissed
LTD. Vs K. VENKATAPPA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 352 : 2004 1 CPR 200 : 2004 2 CLT 201
Tribunals and Commissions15 Dec 2003Appeal dismissed
Bhilwara Synthetics Ltd. Vs CARRYCO ROAD CARRIERS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 542
Tribunals and Commissions13 Dec 2003Appeal allowed
Branch Manager, National Insurance Co. Ltd. Vs G.RAJARAMAN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 547
Tribunals and Commissions13 Dec 2003Appeal allowed
National Insurance Co. Ltd. Vs R.RAGHUNATH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 589 : 2004 2 CLT 398