Tribunals and Commissions12 Dec 2003Appeal allowed
MOHAN B. LALL Vs Maharashtra Housing and Area Development Authority
National Consumer Disputes Redressal Commission · 2004 1 CPJ 43
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 863 of 1,389
Tribunals and Commissions12 Dec 2003Revision dismissed
UTTAM KUMAR KOLEY Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 649
Tribunals and Commissions12 Dec 2003Appeal disposed of
T.S.FINANCE AND INVESTMENT CO. LTD. Vs Arif
National Consumer Disputes Redressal Commission · 2004 1 CPJ 503 : 2004 2 CLT 314
Tribunals and Commissions12 Dec 2003
UNITED INDIA INSURANCE CO. LTD. Vs JOAO N.PIRES
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 7 : 2004 1 CPJ 37 : 2004 2 CPR 255
Tribunals and Commissions11 Dec 2003Appeal dismissed
TANEJA ENTERPRISES Vs BHANU RAM
National Consumer Disputes Redressal Commission · 2004 1 CPJ 512 : 2004 2 CLT 320
Tribunals and Commissions11 Dec 2003Appeal allowed
DINESH KUMAR MISHRA Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 413
Tribunals and Commissions11 Dec 2003Appeal dismissed
Ratan Prakash Vs BHAGWAT VALLABH SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPC 75 : 2004 2 CPJ 624
Tribunals and Commissions11 Dec 2003Appeal partly allowed
RINKI GUPTA Vs R.K.SYAL
National Consumer Disputes Redressal Commission · 2004 1 CLT 648 : 2004 1 CPC 385 : 2004 1 CPJ 430 : 2004 1 CPR 528
Tribunals and Commissions11 Dec 2003Appeal allowed
TELECOM DISTRICT ENGINEER, DEPARTMENT OF TELECOMMUNICATIONS Vs Banarsi Devi
National Consumer Disputes Redressal Commission · 2004 4 CPJ 391
Tribunals and Commissions11 Dec 2003
VIPUL MATHUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 518 : 2005 2 CPR 491
Tribunals and Commissions11 Dec 2003Appeal dismissed
GHEESA RAM SAINI Vs A.S. MALHOTRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 597 : 2005 1 CPR 504
Tribunals and Commissions11 Dec 2003Appeal dismissed
GENERAL MANAGER, B.S.N.L. Vs PREMRAJ JAIN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 676
Tribunals and Commissions11 Dec 2003Appeal dismissed
DIRECTOR OF AGRICULTURE And FOOD PRODUCTION Vs SIBA PRASAD SAHU
National Consumer Disputes Redressal Commission · 2004 2 CLT 421 : 2004 2 CPJ 73 : 2004 2 CPR 579
Tribunals and Commissions10 Dec 2003Revision Petition dismissed
SURINDER VIRGOTRA Vs KANTA RANI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 260 : 2004 2 CLT 200 : 2004 2 CPR 259
Tribunals and Commissions10 Dec 2003Appeals dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs VIKRAM SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 134
Tribunals and Commissions10 Dec 2003Complaint dismissed
Jayanand Vs U.P.AVAS VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2004 1 CPC 390 : 2004 1 CPJ 381 : 2004 2 CLT 211 : 2004 2 CPR 404 : 2004 2 JCLR 732
Tribunals and Commissions10 Dec 2003Appeal allowed
BIPPINJIT SINGH Vs State of Punjab
National Consumer Disputes Redressal Commission · 2004 2 CPJ 405
Tribunals and Commissions09 Dec 2003Appeal disposed of
V.P.GUPTA Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 2004 1 CLT 643 : 2004 1 CPJ 406 : 2004 1 CPR 525 : 2004 2 CPC 324
Tribunals and Commissions09 Dec 2003Appeal allowed
RAJA MOHAMMAD Vs GENERAL MANAGER, TELECOMMU-NICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 1 CPJ 609 : 2004 2 CLT 406
Tribunals and Commissions09 Dec 2003Appeal dismissed
New India Assurance Co. Ltd. Vs DALMIA CEMENT (BHARATH) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 34