Tribunals and Commissions04 Dec 2003Appeal partly allowed
United India Insurance Co. Ltd. Vs MEHAR CHAND
National Consumer Disputes Redressal Commission · 2004 1 CPC 440 : 2004 1 CPJ 287 : 2004 1 CPR 622 : 2004 2 CLT 158
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 865 of 1,389
Tribunals and Commissions04 Dec 2003Appeals allowed.
BHUNESH KUMAR BHATNAGAR Vs DHAPA DEVI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 268
Tribunals and Commissions04 Dec 2003Appeals allowed
NAVYUG MACHINERY STORES Vs Shyam Lal
National Consumer Disputes Redressal Commission · 2004 1 CPJ 282 : 2004 2 CLT 247 : 2004 2 CPR 71
Tribunals and Commissions04 Dec 2003Appeal allowed
PRABHA CHOUDHARY Vs SHANTILAL JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 131 : 2004 1 CPJ 307
Tribunals and Commissions04 Dec 2003Appeal dismissed
TELECOM, DEHRA DUN Vs HUKUM CHAND CHELA RAM
National Consumer Disputes Redressal Commission · 2004 1 CPC 399 : 2004 1 CPJ 316 : 2004 2 CLT 186 : 2004 2 CPR 385
Tribunals and Commissions04 Dec 2003
INDIAN PETROCHEMICALS CORPORATION LTD. Vs PINDI ROAD LINKS PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 618 : 2005 1 CLT 428
Tribunals and Commissions04 Dec 2003Appeal partly allowed
Oriental Insurance Co. Ltd. Vs MATBAR SINGH
National Consumer Disputes Redressal Commission · 2004 2 CLT 467 : 2004 2 CPJ 6 : 2004 2 CPR 629
Tribunals and Commissions04 Dec 2003
UNION OF INDIA Vs Brij Mohan Khandelwal
National Consumer Disputes Redressal Commission · 2005 2 CPJ 563
Tribunals and Commissions03 Dec 2003Appeal dismissed
Kisan Sahkari Chini Mills Ltd. Vs UBITECH (PVT.) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 580 : 2004 2 CLT 389
Tribunals and Commissions03 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs MADHU BALA GUPTA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 337 : 2004 2 CLT 262
Tribunals and Commissions03 Dec 2003Appeal allowed
U.P.S.E.B. Vs SUSHILA DEVI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 573 : 2004 2 CLT 382
Tribunals and Commissions03 Dec 2003Appeals dismissed
Aneesa Khatoon Vs Board of High School And Intermediate
National Consumer Disputes Redressal Commission · 2004 2 JCLR 724 : 2004 3 AWC 471 : 2004 3 CLT 681 : 2004 3 CPJ 424
Tribunals and Commissions03 Dec 2003Appeal allowed
PRESIDENT, PANCHAYAT BOARD, ILANCHI Vs ARUNACHALAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 183
Tribunals and Commissions03 Dec 2003Appeal disposed of
Life Insurance Corporation of India Vs ABHISHEK GHOSH DASTIDAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 746
Tribunals and Commissions03 Dec 2003Complaint dismissed.
SANDEEP SARKARAppella Vs EKO X-RAY CLINIC
National Consumer Disputes Redressal Commission · 2005 2 CPJ 414
Tribunals and Commissions03 Dec 2003Appeal dismissed
Hardeep Singh Vs ARVINDRA ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 606 : 2004 2 CLT 405
Tribunals and Commissions03 Dec 2003Revision Petition dismissed
G.D.A. Vs KRISHNA KUMARJI
National Consumer Disputes Redressal Commission · 2004 1 CPC 479 : 2004 1 CPJ 119 : 2004 2 CLT 299
Tribunals and Commissions03 Dec 2003Appeal allowed
SENIOR SUPDT., POST OFFICE Vs Shiv Prasad
National Consumer Disputes Redressal Commission · 2004 2 CPJ 15
Tribunals and Commissions03 Dec 2003Appeal allowed
Life Insurance Corporation of India Vs PARVATI GOND
National Consumer Disputes Redressal Commission · 2004 1 CPC 452 : 2004 1 CPJ 310 : 2004 2 CLT 264 : 2004 2 CPR 3
Tribunals and Commissions03 Dec 2003
ANANDA GHOSH-/ Vs DEBSISHU NURSING HOME PVT. LTD.-/
National Consumer Disputes Redressal Commission · 2004 1 CPJ 386