Tribunals and Commissions03 Dec 2003
UTTARANCHAL POWER CORPORATION LTD. Vs HEERA BALLABH PANT
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 9 : 2004 1 CPC 425 : 2004 1 CPR 44 : 2004 3 CPJ 73
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 866 of 1,389
Tribunals and Commissions02 Dec 2003Appeal disposed of
HEAD POST OFFICE, SOLAN Vs Pratap Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 489 : 2004 1 CPJ 587 : 2004 1 CPR 329 : 2004 2 CLT 397
Tribunals and Commissions02 Dec 2003Appeal allowed
ISHWAR LAL Appella Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 740
Tribunals and Commissions01 Dec 2003Revision dismissed
GURDEO KAUR Vs MAHAPRABANDHAK, KANPUR ELECTRICITY SUPPLY ADMINISTRATION
National Consumer Disputes Redressal Commission · 2004 3 CPJ 68
Tribunals and Commissions28 Nov 2003
TATANAGAR COLD STORAGE COMPANY PVT. LTD. Vs UCO BANK
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 3 : 2004 1 CPC 546 : 2004 2 CLT 463 : 2004 2 CPJ 13
Tribunals and Commissions27 Nov 2003Appeal dismissed
THAR AANCHALIK GRAMEEN BANK Vs CHAIN SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPJ 16
Tribunals and Commissions27 Nov 2003
ORIENTAL INSURANCE CO LTD Vs Navdurga Traders
National Consumer Disputes Redressal Commission · 2004 3 CPJ 681
Tribunals and Commissions25 Nov 2003Dismissed
MOHAMMED ZUBER Vs State Bank of India
National Consumer Disputes Redressal Commission · 2004 1 CPC 186 : 2004 1 CPJ 1 : 2004 2 CLT 107
Tribunals and Commissions25 Nov 2003Appeal disposed of
RAVINDER KUMAR, ASI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 1 CLT 494 : 2004 1 CPC 490 : 2004 1 CPJ 457 : 2004 1 CPR 398
Tribunals and Commissions25 Nov 2003Appeal allowed
C.E.S.C. Vs MADAN MOHAN SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 349 : 2004 1 CPR 648
Tribunals and Commissions24 Nov 2003Appeal allowed
SOMESH READYMADE GARMENT Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 559 : 2004 2 CLT 374
Tribunals and Commissions24 Nov 2003Revision Petition dismissed
DURGA RICE And GENERAL MILLS. Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 18
Tribunals and Commissions24 Nov 2003Appeal allowed
L.I.C.I. Vs JAMUNA CHANDA
National Consumer Disputes Redressal Commission · 2004 3 CLT 66 : 2004 3 CPJ 181
Tribunals and Commissions24 Nov 2003Appeals dismissed
CHURU ZILA SAHAKARI BHOOMI VIKAS BANK Vs YASEEM KHAN
National Consumer Disputes Redressal Commission · 2004 2 CPC 237 : 2004 3 CPJ 152
Tribunals and Commissions24 Nov 2003Appeal dismissed
Rajasthan Housing Board Vs SHIVRATAN MANDAVARIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 296
Tribunals and Commissions24 Nov 2003
NATIONAL INSURANCE CO LTD Vs Utkal Forest Products Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPC 420 : 2004 1 CPR 19 : 2004 2 CLT 28 : 2004 3 CPJ 69
Tribunals and Commissions21 Nov 2003Appeal disposed of
R.K.Bahl Vs MEERA And CO. LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 292 : 2004 2 CPJ 602
Tribunals and Commissions21 Nov 2003
RAJINDER SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CLT 87 : 2004 3 CPJ 206
Tribunals and Commissions20 Nov 2003Application disposed of
VED PRAKASH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2004 1 CPJ 19
Tribunals and Commissions20 Nov 2003Revision Petition dismissed
RABINARAYAN SAHOO Vs B. JAYARAM PATRA
National Consumer Disputes Redressal Commission · 2004 1 CPC 189 : 2004 1 CPJ 3