Tribunals and Commissions20 Nov 2003Appeal No. 196/2003 allowed
KUMUD GARG Vs RAJA BHATIA
National Consumer Disputes Redressal Commission · 2004 1 CPC 392 : 2004 1 CPJ 369 : 2004 1 UC 617 : 2004 2 CLT 206
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 867 of 1,389
Tribunals and Commissions20 Nov 2003Appeal disposed of
BEGUM BARKAT NISA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 754
Tribunals and Commissions20 Nov 2003Appeal disposed of
New India Assurance Co. Ltd. Vs PUSHPA VERMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 388 : 2004 2 CPR 386
Tribunals and Commissions20 Nov 2003Appeal dismissed
Rajasthan State Vs VIDHYA JHA
National Consumer Disputes Redressal Commission · 2004 2 CPC 56 : 2004 2 CPJ 621
Tribunals and Commissions20 Nov 2003Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs J.K. MITTAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 432 : 2004 2 CPJ 29
Tribunals and Commissions20 Nov 2003Appeal dismissed
G.L.D.L. INVESTORS CONSUMERS ASSOCIATION Vs GOLDEN LAND DEVELOPMENT INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 685 : 2004 2 CPJ 456
Tribunals and Commissions19 Nov 2003Appeal dismissed
Ravinder Kumar Vs State of Haryana
National Consumer Disputes Redressal Commission · 2004 1 CPC 411 : 2004 1 CPJ 55 : 2004 1 CPR 17 : 2004 2 CLT 415 : 2004 2 CPJ 56
Tribunals and Commissions19 Nov 2003Revision Petition dismissed
MANAGER, BPL MOBILE CELLULAR LTD. Vs ASIF SHAUKAT QURESHI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 52 : 2004 1 CPR 32 : 2004 2 CLT 43
Tribunals and Commissions19 Nov 2003Appeal disposed of
WEST BENGAL STATE ELECTRICITY BOARD Vs DHIRENDRA NATH MONDAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 404
Tribunals and Commissions19 Nov 2003Appeals disposed of
B.L. BHOJAK-/Opp. Party Vs RAJ HOUSING BOARD-Opp. Party/Complainant
National Consumer Disputes Redressal Commission · 2004 1 CPJ 549
Tribunals and Commissions18 Nov 2003Appeal allowed
DIRECTOR, REHABILITATION Vs R.K.SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 554 : 2004 2 CLT 372
Tribunals and Commissions18 Nov 2003Appeal dismissed.
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITYAppella Vs NEERAJ JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 716 : 2004 1 CPC 226 : 2004 1 CPJ 77 : 2004 1 UC 228 : 2004 2 CPR 168
Tribunals and Commissions17 Nov 2003Complaint allowed
ASOKE MUKHERJI Vs KUONI TRAVEL (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 58 : 2004 2 CPJ 634
Tribunals and Commissions17 Nov 2003Appeal disposed of
BHUPEN MAHAPATRA Vs BIJOY KISHORE PATRA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 275 : 2004 2 CLT 244 : 2004 2 CPR 383
Tribunals and Commissions17 Nov 2003Appeal dismissed
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs AVTAR KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 26
Tribunals and Commissions17 Nov 2003Appeal dismissed
CORPORATION LIMITED Vs MOHINDERJIT SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 26
Tribunals and Commissions17 Nov 2003Appeal allowed
University of Rajasthan Vs Ajit Kumar
National Consumer Disputes Redressal Commission · 2004 2 CPC 249 : 2004 3 CPJ 142
Tribunals and Commissions17 Nov 2003Appeal dismissed
Urban Improvement Trust Vs MOHD. ZAHEER
National Consumer Disputes Redressal Commission · 2004 1 CPC 638 : 2004 2 CPJ 235
Tribunals and Commissions17 Nov 2003Appeal allowed
RABINDRA KUMAR NANDA Vs MUKUNDA CH. RAY
National Consumer Disputes Redressal Commission · 2004 1 CPC 620 : 2004 2 CPJ 245
Tribunals and Commissions17 Nov 2003Appeal allowed
SRIKANTA MOHARANA Vs DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 321 : 2004 2 CLT 193 : 2004 2 CPR 382