Tribunals and Commissions17 Nov 2003
BIJOY KUMAR SINHA Vs CESCO, BHUBANESWAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 868 of 1,389
Tribunals and Commissions17 Nov 2003Appeals allowed
Life Insurance Corporation of India Vs MRS. KAILASHI DEVI CHAUDHARY
National Consumer Disputes Redressal Commission · 2004 2 CLT 422 : 2004 2 CPJ 82 : 2004 2 CPR 534
Tribunals and Commissions14 Nov 2003Dismissed
SHAKUMBHRI EXPORTS Vs LEIF HEEGH And CO.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 28
Tribunals and Commissions14 Nov 2003Complaint allowed
SHRIKANT MALEKAPPA MOGE Vs CHAITANYA CONSTRUCTION
National Consumer Disputes Redressal Commission · 2004 2 CPC 18 : 2004 2 CPJ 598
Tribunals and Commissions14 Nov 2003Appeal dismissed
TAJJUDDIN Vs LUXMI KAPOOR
National Consumer Disputes Redressal Commission · 2004 1 CPC 400 : 2004 1 CPJ 322 : 2004 2 CLT 196
Tribunals and Commissions14 Nov 2003Appeals disposed of
Nisha Singhal Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 1 CLT 662 : 2004 1 CPC 398 : 2004 1 CPJ 327 : 2004 1 CPR 472
Tribunals and Commissions14 Nov 2003Appeal allowed
New India Assurance Co. Limited Vs Balak Ram
National Consumer Disputes Redressal Commission · 2004 1 UC 364 : 2004 2 CPJ 525
Tribunals and Commissions14 Nov 2003Appeal partly allowed
Oriental Insurance Co. Ltd. Vs SATKAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 581
Tribunals and Commissions13 Nov 2003Ordered accordingly
SHEO PD.JAIN Vs Director, Local Bodies
National Consumer Disputes Redressal Commission · 2004 2 CPC 11 : 2004 2 CPJ 609
Tribunals and Commissions13 Nov 2003Appeal allowed
RAJENDRA KUMAR-/ Vs JAIPUR DEVELOPMENT AUTHORITY/
National Consumer Disputes Redressal Commission · 2004 1 CPJ 476 : 2004 2 CLT 348
Tribunals and Commissions13 Nov 2003Revision Petition dismissed
CAPT. KANWAR SATPAL SINGH Vs ROCKLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 366 : 2004 3 CPJ 102
Tribunals and Commissions13 Nov 2003Appeal allowed
LAKHBIR SINGH Vs ADVISER, CIVIL AVIATION, HARYANA
National Consumer Disputes Redressal Commission · 2004 1 CPC 368 : 2004 3 CPJ 121
Tribunals and Commissions13 Nov 2003Appeal dismissed
AJMER VIDYUT VITRAN NIGAM LTD. Vs PRAMOD SISODIYA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 143
Tribunals and Commissions13 Nov 2003Appeal allowed
SANTOSH GAUR Vs CHIEF GENERAL MANAGER, TELE-COMMUNICATION
National Consumer Disputes Redressal Commission · 2004 2 CLT 671 : 2004 2 CPC 470 : 2004 3 CPJ 19
Tribunals and Commissions13 Nov 2003Appeal dismissed
New India Assurance Co. Ltd. Vs ASHRAF BEE PATEL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 208
Tribunals and Commissions13 Nov 2003Appeal dismissed
KAMAL YADAV Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 276
Tribunals and Commissions13 Nov 2003Appeal allowed
TELECOM ENGINEER Vs Hukum Singh
National Consumer Disputes Redressal Commission · 2004 1 UC 265 : 2004 2 CPJ 439
Tribunals and Commissions13 Nov 2003Appeals allowed
Tara Singh Vs Municipal Corporation
National Consumer Disputes Redressal Commission · 2004 1 CPC 370 : 2004 2 CLT 290 : 2004 3 CPJ 621
Tribunals and Commissions13 Nov 2003
Life Insurance Corporation of India Vs D.C. Joshi
National Consumer Disputes Redressal Commission · 2004 1 UC 325 : 2004 2 CLT 413 : 2004 2 CPJ 53
Tribunals and Commissions12 Nov 2003Revision Petition allowed.
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs SARVJIT KUMAR BAWA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 212