Tribunals and Commissions09 Dec 2003Appeal dismissed
SANJAY KUMAR AGGARWAL Vs DIVISIONAL MANAGER, LIC
National Consumer Disputes Redressal Commission · 2004 2 CLT 456 : 2004 2 CPJ 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 864 of 1,389
Tribunals and Commissions09 Dec 2003
AJAY WALIA Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CLT 444 : 2004 2 CPJ 34
Tribunals and Commissions09 Dec 2003Appeal dismissed
CHAIRMAN, T.N.E.B. Vs Sivasankaran
National Consumer Disputes Redressal Commission · 2004 2 CPJ 38
Tribunals and Commissions09 Dec 2003Appeal dismissed
T.N.E.B. Vs Sivasankaran
National Consumer Disputes Redressal Commission · 2004 4 CPJ 454
Tribunals and Commissions09 Dec 2003
UNIT TRUST OF INDIA Vs KELKI DEVI
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 26 : 2004 2 CLT 543 : 2004 2 CPC 7 : 2004 2 CPR 21
Tribunals and Commissions08 Dec 2003Appeal dismissed
GURDIP SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2004 1 CPJ 550
Tribunals and Commissions08 Dec 2003Complaint returned
KANWAR RANI SMT. SUNITA DEVI Vs SHANTI TRADERS
National Consumer Disputes Redressal Commission · 2004 1 CPJ 384 : 2004 1 CPR 686
Tribunals and Commissions08 Dec 2003Appeal allowed
MAHESH TAILOR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 205
Tribunals and Commissions08 Dec 2003Appeal dismissed
DIBAKAR MOHAPATRA Vs DHANESWAR ROUT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 314
Tribunals and Commissions08 Dec 2003
R.S.E.B Vs TEJ SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 457
Tribunals and Commissions08 Dec 2003Appeal dismissed
Kesari Devi Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 556
Tribunals and Commissions08 Dec 2003Appeal dismissed
DWIVEDI PANNAG BHUSHAN Vs BALRAM KUMAR SINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 735
Tribunals and Commissions05 Dec 2003Revision Petition disposed of
GIAN SINGH BIRDI Vs ADMINISTRATOR, UT, CHANDIGARH
National Consumer Disputes Redressal Commission · 2004 2 CPC 497 : 2004 2 CPJ 530
Tribunals and Commissions05 Dec 2003Appeal dismigssed
Punjab National Bank Vs YOGESH KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 223 : 2004 2 CPC 533 : 2004 2 CPR 20 : 2004 3 CLT 184 : 2004 3 CLT 4 : 2004 3 CPJ 72
Tribunals and Commissions05 Dec 2003Ordered accordingly
Union of India Vs Sunita Sharma
National Consumer Disputes Redressal Commission · 2004 2 CPJ 735
Tribunals and Commissions05 Dec 2003Appeal dismissed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, TNHB Vs PUGALUM PERUMAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 161
Tribunals and Commissions05 Dec 2003Appeal dismissed
MANAGING DIRECTOR, MARUTI UDYOG LTD. Vs RAJESH MITTAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 317 : 2004 2 CLT 191 : 2004 2 CPC 345
Tribunals and Commissions04 Dec 2003Appeal disposed of
MODERN AUTOMOBILES LTD. Vs N.D.BHARDWAJ
National Consumer Disputes Redressal Commission · 2004 1 CPC 647 : 2004 2 CPJ 780
Tribunals and Commissions04 Dec 2003Appeal allowed with costs
INDIAN PETROCHEMICALS CORPO-RATION LTD. Vs BALWANT SINGH BHALLA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 449 : 2004 2 CLT 306
Tribunals and Commissions04 Dec 2003Appeal allowed
SAFIRE LITHO GRAPHICS Vs S. Subbiah
National Consumer Disputes Redressal Commission · 2004 2 CPJ 108