Tribunals and Commissions22 Dec 2003Appeal dismissed
A.K.GULATI Vs VEER ENGINEERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 192
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 861 of 1,389
Tribunals and Commissions22 Dec 2003Appeal allowed
ACCOUNTANT GENERAL Vs R.MUTHUSAMY
National Consumer Disputes Redressal Commission · 2004 2 CLT 465 : 2004 2 CPJ 2
Tribunals and Commissions22 Dec 2003Appeal allowed
ACCOUNTANT GENERAL (A And E) Vs R. MUTHUSAMY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 326
Tribunals and Commissions22 Dec 2003Appeal dismissed
BRIG. V.N. CHANNA (Retd.) Vs GARGYA RESEARCH INSTRUMENTS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 44
Tribunals and Commissions22 Dec 2003Appeal allowed
K. PADMAVATHI Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 594 : 2004 1 CPR 433 : 2004 2 CLT 385
Tribunals and Commissions19 Dec 2003Revision dismissed
JAGDEEP SINGH Vs Shanti Devi
National Consumer Disputes Redressal Commission · 2004 1 CPC 481 : 2004 1 CPJ 121 : 2004 2 CPR 484
Tribunals and Commissions19 Dec 2003Ordered accordingly
HARVINDER KAUR Vs PRINCIPAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 530 : 2004 2 CLT 337
Tribunals and Commissions19 Dec 2003Ordered accordingly
Life Insurance Corporation of India Vs GYANWATI SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 597
Tribunals and Commissions19 Dec 2003Appeal allowed
AND TECHNOLOGY Vs Sumer Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 383 : 2004 1 CPJ 522 : 2004 2 CLT 328
Tribunals and Commissions19 Dec 2003Appeal allowed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, TNHB Vs R. THILAGAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 123
Tribunals and Commissions19 Dec 2003
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs PARKE DAVIS INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 47 : 2004 1 CPC 289 : 2004 1 CPJ 15
Tribunals and Commissions19 Dec 2003Appeals allowed
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY HOUSING UNIT Vs TRICHY DISTRICT CONSUMER COUNCIL
National Consumer Disputes Redressal Commission · 2004 2 CLT 592 : 2004 2 CPJ 202
Tribunals and Commissions19 Dec 2003Appeal dismissed
GULATI LAW HOUSE Vs UMA KANT MEHTA
National Consumer Disputes Redressal Commission · 2004 1 CLT 472 : 2004 1 CPC 378 : 2004 3 CPJ 34 : 2004 3 CPR 108
Tribunals and Commissions19 Dec 2003Appeal disposed of
R.S.E.B. Vs GAYATRI OIL AND FLOUR MILLS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 452
Tribunals and Commissions19 Dec 2003Appeal allowed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, T.N.U.D.P. DIVISION Vs D. RAVICHANDRAN
National Consumer Disputes Redressal Commission · 2004 1 CPR 539 : 2004 2 CLT 419 : 2004 2 CPJ 47
Tribunals and Commissions19 Dec 2003Appeal allowed
K.A. RATHINAM Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 558
Tribunals and Commissions18 Dec 2003Appeal allowed
S.R.R.TANKER SERVICE Vs KAMALA SOLVENT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 731
Tribunals and Commissions18 Dec 2003Appeal dismissed
NATIONAL INSURANCE COMPANY LTD Vs Prem Chand Sharma
National Consumer Disputes Redressal Commission · 2004 1 CPC 525 : 2004 1 CPJ 298
Tribunals and Commissions18 Dec 2003Appeal dismissed
SHIVALIK AGRO CHEMICALS Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPJ 364 : 2004 2 CPC 300
Tribunals and Commissions18 Dec 2003Appeal dismissed
MODERN GROUP OF INDUSTRIES Vs BHANWAR LAL BHAVsAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 400