Tribunals and Commissions23 Jan 2004Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs JAYANT PAPER MILLS LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 8
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 855 of 1,389
Tribunals and Commissions23 Jan 2004Appeal allowed
Tamilnad Mercantile Bank Ltd. Vs S. NAGARATHINAM
National Consumer Disputes Redressal Commission · 2004 2 CPC 79 : 2004 2 CPJ 330
Tribunals and Commissions23 Jan 2004Appeal dismissed
RADHESHYAM AUTO AGENCY Vs VIJAYKUMAR SHANKERLAL PATEL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 397 : 2005 1 CLT 121
Tribunals and Commissions22 Jan 2004Appeal allowed
Life Insurance Corporation of India Vs POORAN PRAKASH
National Consumer Disputes Redressal Commission · 2004 2 CPC 81 : 2004 2 CPJ 368
Tribunals and Commissions22 Jan 2004Appeal dismissed
LATA PAREEK Vs S.G. POLYMERS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 370
Tribunals and Commissions22 Jan 2004Appeals partly allowed
Kamla Devi Vs UPHAR MEDICAL BANIPARK JAIPUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 445 : 2005 1 CLT 163
Tribunals and Commissions22 Jan 2004Appeal allowed
Sarvajeet Singh Vs BATRA HOTEL, RAWATSAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 549
Tribunals and Commissions22 Jan 2004Appeal partly allowed
United India Insurance Company Ltd. Vs DILIP INDUSTRIES
National Consumer Disputes Redressal Commission · 2004 2 CPC 65 : 2004 2 CPJ 663
Tribunals and Commissions22 Jan 2004Appeal allowed
MUKAT HOSPITAL AND HEART INSTITUTE Vs Brij Lal
National Consumer Disputes Redressal Commission · 2004 2 CPJ 719
Tribunals and Commissions22 Jan 2004
JAYBHARAT FABRICS MILLS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 732 : 2005 1 CPR 118
Tribunals and Commissions21 Jan 2004Revision Petition dismissed
RANBIR SINGH CHAUDHARY Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 2004 2 AWC 439 : 2004 2 CPC 225 : 2004 2 JCLR 740 : 2004 4 CPJ 32
Tribunals and Commissions21 Jan 2004Appeal dismissed
NACHHATTAR SINGH Vs CHIEF ENGINEER, ELECTRICITY SUPPLY DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 334
Tribunals and Commissions21 Jan 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs MALENDRA SINGH BABRA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 560 : 2004 2 CLT 379
Tribunals and Commissions20 Jan 2004Allowed
GIRISH CHANDER Vs AMERICAN CONSOLIDATION SERVICES LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 433 : 2004 1 CPR 55 : 2004 2 CPJ 5
Tribunals and Commissions20 Jan 2004Disposed Of
VIRENDRA KHULLAR Vs AMERICAN CONSOLIDATION SERVICES LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 73 : 2004 1 JCLR 1064 : 2004 2 CLT 277
Tribunals and Commissions20 Jan 2004Appeal allowed
NIRMAL KUMAR BHANDARI Vs MEWAR JAWA GAS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 553
Tribunals and Commissions19 Jan 2004Partly Allowed
SATYA DEO MALVIYA Vs LIFE INSURANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 608 : 2004 1 CPC 476 : 2004 1 CPJ 96 : 2004 1 CPR 68
Tribunals and Commissions19 Jan 2004Appeal dismissed
RATANCHAND MORARKAR Vs BANK OF MAHARASHTRA, BOMBAY
National Consumer Disputes Redressal Commission · 2004 1 CLT 606 : 2004 1 CPC 589 : 2004 1 CPR 66 : 2004 2 CPJ 25
Tribunals and Commissions19 Jan 2004Allowed
KUMAR TEXTILES PVT. LTD. Vs TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CLT 682 : 2004 2 CPC 157 : 2004 3 CPJ 23
Tribunals and Commissions19 Jan 2004Appeal allowed
NATVARLAL A. JANI Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 778