Tribunals and Commissions07 Feb 2004Appeal allowed
MARBLE CITY HOSPITAL And RESEARCH CENTRE Vs V.R. SONI
National Consumer Disputes Redressal Commission · 2004 2 CLT 435 : 2004 2 CPJ 102
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 852 of 1,389
Tribunals and Commissions07 Feb 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs KABA ENTERPRISES
National Consumer Disputes Redressal Commission · 2004 1 CPC 634 : 2004 2 CLT 579 : 2004 2 CPJ 207
Tribunals and Commissions07 Feb 2004Appeal dismissed
SHEKHAR SANGEWAR Vs SR. DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 339
Tribunals and Commissions07 Feb 2004Appeal allowed
ZEN Vs GATI CARGO MANAGEMENT SERVICE
National Consumer Disputes Redressal Commission · 2004 2 CPC 71 : 2004 2 CPJ 711
Tribunals and Commissions06 Feb 2004Appeal allowed
WBSEB Vs BHUPESH CHATTERJEE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 495
Tribunals and Commissions06 Feb 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs GAJADHAR PRASAD KESARWANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 732
Tribunals and Commissions05 Feb 2004Appeal partly allowed
EKIDO TOURS And TRAVELS Vs GURDIAL BHASIN
National Consumer Disputes Redressal Commission · 2004 3 CLT 635 : 2004 3 CPJ 341
Tribunals and Commissions05 Feb 2004Appeal disposed of
CESC Ltd. Vs ABHOY JAISWAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 381
Tribunals and Commissions05 Feb 2004Appeal dismissed
New India Assurance Co. Ltd. Vs VIMAL CHAND JAIN
National Consumer Disputes Redressal Commission · 2004 2 CLT 417 : 2004 2 CPJ 49
Tribunals and Commissions04 Feb 2004
ABDUL MATEEN Vs KHADI GRAMODHYOG COMMISSION
National Consumer Disputes Redressal Commission · 2004 2 CPC 74 : 2004 2 CPJ 370
Tribunals and Commissions04 Feb 2004
SARDAR SINGH THAKUR Vs DIVISIONAL ENGINEER CITY (SOUTH), M.P. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 378
Tribunals and Commissions04 Feb 2004
ADROIT INDUSTRIES (INDIA) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 598 : 2004 1 CPC 611 : 2004 1 CPR 388 : 2004 2 CPJ 750
Tribunals and Commissions03 Feb 2004Appeal dismissed
National Insurance Co. Ltd. Vs tRESIA LILLY
National Consumer Disputes Redressal Commission · 2006 2 CPJ 241
Tribunals and Commissions03 Feb 2004Disposed Of
KRUSHI UTTAPANNA BAZAR SAMITI SECRETARY Vs LIC of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 67
Tribunals and Commissions03 Feb 2004
P.R. GUPTA Vs TELECOM. DEPTT.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 248
Tribunals and Commissions03 Feb 2004Appeal allowed
AKALANKA JINDAL Vs Union of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 264
Tribunals and Commissions03 Feb 2004Appeal allowed
NOVA INDUSTRIES PRIVATE LIMITED Vs GENERAL POST OFFICE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 306
Tribunals and Commissions31 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs Mahendra Kumar
National Consumer Disputes Redressal Commission · 2004 2 CPC 83 : 2004 2 CPJ 383
Tribunals and Commissions30 Jan 2004Appeal dismissed
Union of India Vs FERTICHEM (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 24 : 2004 3 CPR 274 : 2005 1 CPJ 139
Tribunals and Commissions30 Jan 2004
MADURAI CORPORATION Vs SOUTH INDIA CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 177