Tribunals and Commissions20 Feb 2004Appeal allowed
CANARA BANK (SREE RAMAPURAM BRANCH DINDIGUL) Vs M. CHANDRAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 609
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 850 of 1,389
Tribunals and Commissions20 Feb 2004
VANDANA MANOHAR DICHOLKAR Vs SHASHIKANT UMAKANT MALVE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 781
Tribunals and Commissions20 Feb 2004
SUSHIL KUMAR SACHDEVA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 41
Tribunals and Commissions19 Feb 2004Revision dismissed
LT. COL. LAKHBIR SINGH BEDI Vs MODERN DENIM LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 659 : 2004 2 CPC 176 : 2004 2 CPR 45 : 2004 3 CPJ 20
Tribunals and Commissions19 Feb 2004Appeal allowed
MIRC ELECTRONICS LTD. Vs M.C. Manickam
National Consumer Disputes Redressal Commission · 2004 1 CPC 586 : 2004 1 CPR 81 : 2004 2 CLT 439 : 2004 2 CPJ 33
Tribunals and Commissions19 Feb 2004Appeal allowed
L.I.C. Of India Vs A. MANGAYARKARASI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 548
Tribunals and Commissions19 Feb 2004
ARUP KUMAR BHATTACHARYA Vs KUNDU TIRTHA SPECIAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 3 : 2004 1 CLT 615 : 2004 1 CPC 593 : 2004 1 CPR 76 : 2004 2 CPJ 36
Tribunals and Commissions18 Feb 2004Appeal dismissed
Senior Superintendent of Post Office Vs A. Sankar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 221 : 2005 2 CLT 10
Tribunals and Commissions17 Feb 2004Appeal dismissed
R.K. SHARMA Vs MANOJ SETHI AND SMT. KIRAN SETHI
National Consumer Disputes Redressal Commission · 2004 1 CPR 144 : 2004 2 CLT 114 : 2004 2 CLT 440 : 2004 2 CPJ 39 : 2004 2 CPR 594
Tribunals and Commissions17 Feb 2004Complaint dismissed
KANDOI METAL POWDER MANUFACTURING COMPANY PVT. LTD. Vs GENERAL FOREIGN TRADE
National Consumer Disputes Redressal Commission · 2006 1 CPJ 239
Tribunals and Commissions17 Feb 2004
SWADESHI POLYTEX LTD. Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 51 : 2004 2 CPR 23 : 2004 3 CPJ 47
Tribunals and Commissions16 Feb 2004Appeal allowed
National Insurance Co. Ltd. Vs MANOHAR LAL BATRA
National Consumer Disputes Redressal Commission · 2004 1 CLT 617 : 2004 1 CPC 595 : 2004 1 CPR 78 : 2004 2 CPJ 57
Tribunals and Commissions16 Feb 2004Appeal dismissed
A.EN., R.S.E.B. Vs KISHORE CHAND
National Consumer Disputes Redressal Commission · 2005 1 CPJ 212
Tribunals and Commissions13 Feb 2004Revision Petition dismissed
National Insurance Company Ltd. Vs NABIN CHANDRA NAIK
National Consumer Disputes Redressal Commission · 2006 2 CPC 158 : 2006 2 CPJ 249
Tribunals and Commissions13 Feb 2004Appeal dismissed
Junior Engineer, Tamil Nadu Electricity Board Vs Suresh Babu
National Consumer Disputes Redressal Commission · 2004 2 CPC 85 : 2004 2 CPJ 377
Tribunals and Commissions13 Feb 2004Appeal dismissed
CLUB PIONEER REGENCY Vs P. EMMANUEL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 417
Tribunals and Commissions13 Feb 2004Appeal dismissed
VASANTHA Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 426
Tribunals and Commissions13 Feb 2004Appeal allowed
HOSUR HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs A. Dhanaraj
National Consumer Disputes Redressal Commission · 2005 1 CPJ 582
Tribunals and Commissions13 Feb 2004Appeal allowed
S.I.V. INDUSTRIES LTD. Vs M. RAJARATHINAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 651
Tribunals and Commissions13 Feb 2004Appeal partly allowed
WBSEB Vs KIRAN KUMAR ROY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 658