Tribunals and Commissions08 Mar 2004Appeal dismissed
DIRECTOR, PEPSI INDIA HOLDING LIMITED Vs RAJESH SAINANI
National Consumer Disputes Redressal Commission · 2004 3 CLT 412 : 2004 4 CPJ 98 : 2005 1 CPR 76
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 847 of 1,389
Tribunals and Commissions05 Mar 2004Appeal partly allowed
National Insurance Co. Ltd. Vs G. VELUSAMY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 284 : 2004 2 CPR 537 : 2004 3 CLT 127
Tribunals and Commissions05 Mar 2004Appeal allowed
ALAVANDAR NAIDU And CO. Vs C. KANNIAH NAIDU
National Consumer Disputes Redressal Commission · 2004 1 CPC 628 : 2004 2 CPJ 288 : 2004 3 CLT 287 : 2004 3 CPR 49
Tribunals and Commissions05 Mar 2004Appeal allowed
Sankaranarayanan Vs S. Marimuthu
National Consumer Disputes Redressal Commission · 2004 2 CPJ 295 : 2004 2 CPR 569 : 2004 3 CLT 124
Tribunals and Commissions05 Mar 2004Appeal dismissed
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPN. Vs SUNDARAVIMALANATHAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 304
Tribunals and Commissions05 Mar 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs MEHAR SINGH
National Consumer Disputes Redressal Commission · 2004 3 CLT 638 : 2004 3 CPJ 329
Tribunals and Commissions05 Mar 2004Appeal allowed
L.I.C. Of India Vs K. MUTHAMMAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 380 : 2005 1 CLT 116
Tribunals and Commissions05 Mar 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs NARANBHAI N. CHAUDHARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 472
Tribunals and Commissions05 Mar 2004Appeal disposed of
CHAMPABEN GHANSHYAMBHAI PATEL Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 480
Tribunals and Commissions05 Mar 2004Appeal allowed
Maruti Udyog Ltd. Vs P. RATHINADURAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 553
Tribunals and Commissions05 Mar 2004Appeal allowed
KAMANS ROADWAYS Vs G. YASHWANT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 570
Tribunals and Commissions05 Mar 2004Appeal dismissed
A.P. JAIN Vs BARYTE CHEM PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 661
Tribunals and Commissions05 Mar 2004Appeal allowed
BHUPINDER NAGPAL Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 702
Tribunals and Commissions05 Mar 2004Appeals allowed
Maruti Udyog Ltd. Vs K.A. RAMESH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 761 : 2005 2 CLT 126
Tribunals and Commissions04 Mar 2004Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs D. ROSE MARY
National Consumer Disputes Redressal Commission · 2005 3 CPJ 419
Tribunals and Commissions04 Mar 2004Appeal allowed
RADHA SWAMI ICE FACTORY Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 268
Tribunals and Commissions04 Mar 2004Appeals dismissed
New India Assurance Co. Ltd. Vs RAM RISHIPAL SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 460
Tribunals and Commissions04 Mar 2004Appeal dismissed
RAM Autar SANTORIA Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 517 : 2005 1 CPR 334
Tribunals and Commissions04 Mar 2004
NEUTRAL GLASS And ALLIED INDUSTRIES LTD. Vs BIRLA TECHNOLOGIST LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 710
Tribunals and Commissions04 Mar 2004Appeal partly allowed
GENERAL MANAGER, GENERAL INSURANCE CORPORATION OF INDIA Vs MER LAKHMAN RAMDE ODEDARA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 770