Tribunals and Commissions19 Mar 2004Appeal partly allowed
VILAS VENKATESH KHARANGATE Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 498
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 844 of 1,389
Tribunals and Commissions19 Mar 2004Appeal dismissed
New India Assurance Co. Ltd. Vs PADMABEN HIMATLAL SHAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 390 : 2004 4 CPJ 67 : 2005 1 CPR 80
Tribunals and Commissions18 Mar 2004Revision Petition allowed
B.M. RAJASHEKARAIAH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 329
Tribunals and Commissions18 Mar 2004Appeal allowed
New India Assurance Co. Ltd. Vs VINEET KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 313 : 2004 3 CPJ 279 : 2005 2 CPR 135
Tribunals and Commissions18 Mar 2004Appeal dismissed
New India Assurance Co. Ltd. Vs FANRU
National Consumer Disputes Redressal Commission · 2004 1 CPC 630 : 2004 2 CLT 598 : 2004 2 CPJ 290 : 2004 3 CPR 146
Tribunals and Commissions18 Mar 2004
BENGAL MILLS STORES SUPPLY CO. Vs Nedungadi Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 351
Tribunals and Commissions18 Mar 2004Application disposed of
GENERAL MANAGER, B.E.S.T. UNDERTAKING Vs ESTATE MANAGER, III FLOOR, OLD CGO COMPLEX ANNEXE 101
National Consumer Disputes Redressal Commission · 2004 2 CPJ 361
Tribunals and Commissions17 Mar 2004Appeal allowed
GATI CORPORATION LTD. Vs N. KANNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 117
Tribunals and Commissions17 Mar 2004Revision dismissed
Chairman, Railway Board Vs P.S.R.K. TIMAJI ROA
National Consumer Disputes Redressal Commission · 2004 2 CPC 573 : 2004 3 CLT 211 : 2004 3 CPR 1 : 2004 4 CPJ 55
Tribunals and Commissions17 Mar 2004Appeal allowed
INDIAN OVERSEAS BANK Vs P. Palanisamy
National Consumer Disputes Redressal Commission · 2005 2 CPJ 262
Tribunals and Commissions17 Mar 2004Appeal dismissed
A. CHANDRAN Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 298
Tribunals and Commissions17 Mar 2004Appeal dismissed
SUB-DIVISIONAL OFFICER, TELEPHONES Vs P.S. JOSEPH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 309
Tribunals and Commissions17 Mar 2004Appeal dismissed
TELECOM DISTRICT ENGINEER, COONOOR Vs VIJAY PRABHU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 449
Tribunals and Commissions17 Mar 2004Appeal dismissed
CHANDIGARH ADMINISTRATION Vs RAM SINGH
National Consumer Disputes Redressal Commission · 2005 1 CLT 600 : 2005 1 CPJ 62
Tribunals and Commissions17 Mar 2004Appeal allowed
L.I.C. Of India Vs DEVI KAMAKSHI
National Consumer Disputes Redressal Commission · 2004 3 CPR 372 : 2004 4 CPJ 683
Tribunals and Commissions17 Mar 2004Appeal allowed
GUJARAT ELECTRICITY BOARD Vs A. MAJID ISMAIL KHATUDA
National Consumer Disputes Redressal Commission · 2004 3 CLT 402 : 2004 4 CPJ 81 : 2005 1 CPR 209
Tribunals and Commissions16 Mar 2004Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs HARMESH SINGH
National Consumer Disputes Redressal Commission · 2004 2 CLT 533 : 2004 2 CPC 28 : 2004 2 CPJ 644
Tribunals and Commissions16 Mar 2004Appeal allowed
U.P.S.E.B. Vs BADRI PRASAD KALA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 281 : 2004 2 CPR 503
Tribunals and Commissions16 Mar 2004Appeal dismissed
United Insurance Co. Ltd. Vs NAJIBULLAH ANSARI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 363
Tribunals and Commissions16 Mar 2004Appeals dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs APEX INDUSTRIES
National Consumer Disputes Redressal Commission · 2004 2 CPC 44 : 2004 2 CPJ 490