Tribunals and Commissions26 Mar 2004Appeal dismissed
V. KISHIN Vs CUSTOMER CARE CENTRE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 468
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 842 of 1,389
Tribunals and Commissions26 Mar 2004
DILIP DAMODAR SOPARKAR Vs NETWORK CONSTRUCTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 388 : 2004 4 CPJ 64
Tribunals and Commissions26 Mar 2004Appeal allowed
United India Insurance Co. Ltd. Vs T. THOMAS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 663
Tribunals and Commissions25 Mar 2004Appeal dismissed
DINESH KUMAR @ DILESWAR Vs RAILWAY STATION MASTER, RAIPUR STATION
National Consumer Disputes Redressal Commission · 2004 3 CLT 464 : 2004 4 CPJ 136
Tribunals and Commissions25 Mar 2004Appeal dismissed
SUDAMALAL MADWANI Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 383
Tribunals and Commissions25 Mar 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs RAJKUMARI JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 613
Tribunals and Commissions25 Mar 2004
RAMSAKHI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 589
Tribunals and Commissions25 Mar 2004Appeal dismissed
ORIENTAL INSURANCE CO. Vs DEEPAK KUMAR MAKHIJA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 736
Tribunals and Commissions25 Mar 2004
ASHOK LEYLAND FINANCE LTD. Vs KRISHNA YADAV
National Consumer Disputes Redressal Commission · 2004 0 ACJ 594 : 2004 0 NCDRC 9 : 2004 2 CLT 661 : 2004 2 CPC 468 : 2004 2 CPR 44 : 2004 3 CPJ 15
Tribunals and Commissions24 Mar 2004Revision disposed of
KHETRABASI SAHOO Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2004 2 CPC 188 : 2004 3 CPJ 46
Tribunals and Commissions24 Mar 2004Appeal allowed
CONSUMER PROTECTION COUNCIL, ROURKELA Vs ROURKELA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CLT 653 : 2004 2 CPC 152 : 2004 3 CPJ 13
Tribunals and Commissions24 Mar 2004Appeal allowed
NAURATA MAL GUPTA Vs Union of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 432
Tribunals and Commissions24 Mar 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs K.B. MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 455 : 2005 1 CLT 153
Tribunals and Commissions24 Mar 2004Appeal dismissed
W.B.S.E.B. Vs D.P. SASMAL, HIMGHAR PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 475
Tribunals and Commissions24 Mar 2004Appeals partly allowed
SIPANI AUTOMOBILES LTD. Vs SHIVAJI DASHARAT BABAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 570 : 2004 3 CPR 570
Tribunals and Commissions24 Mar 2004Appeal dismissed
KALLAPPA KRISHNAPPA SHIROTE Vs NANDKUMAR VINOD GADKARI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 722
Tribunals and Commissions24 Mar 2004Appeal dismissed
ACCOUNTS OFFICER (TRA), DEPARTMENT OF TELECOMMUNICATIONS Vs S. SURENDRA MEHTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 731
Tribunals and Commissions24 Mar 2004Appeal dismissed.
WATER BASE LTD. Vs DILIP KUMAR JANA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 45 : 2004 2 CLT 694 : 2004 2 CPC 132 : 2004 2 CPR 29
Tribunals and Commissions23 Mar 2004Revision Petition allowed accordingly
PREM BABOO Vs BRANCH MANAGER, FARAKHABAD GRAMIN BANK
National Consumer Disputes Redressal Commission · 2004 2 CLT 657 : 2004 2 CPC 137 : 2004 2 CPR 35 : 2004 3 CPJ 18
Tribunals and Commissions23 Mar 2004Appeal dismissed
Deputy Engineer, Gujarat Electricity Board Vs VADILAL TARACHAND KOTHARI
National Consumer Disputes Redressal Commission · 2004 3 CLT 416 : 2004 4 CPJ 107 : 2005 1 CPR 66