Tribunals and Commissions21 Apr 2004Appeal allowed
DENA BANK, NIGAMIT NIKAY Vs MAHADEV LAL AGRAWAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 677 : 2004 3 CLT 471 : 2004 4 CPJ 146
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National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 837 of 1,389
Tribunals and Commissions21 Apr 2004Appeal partly allowed
B.S.N.L. Vs TAPAN KR. BISWAS
National Consumer Disputes Redressal Commission · 2004 2 CPC 316 : 2004 3 CPJ 282 : 2005 2 CPR 129
Tribunals and Commissions21 Apr 2004Appeal disposed of
ELECTRICAL EXECUTIVE ENGINEER, URBAN ELECTRIC SUPPLY DIVISION Vs JAWAHAR PICTURE PALACE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 415
Tribunals and Commissions21 Apr 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs DHAN SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPC 373 : 2005 2 CPJ 98
Tribunals and Commissions21 Apr 2004Appeal partly allowed
RAJAN KRUSHNA GAVALI Vs SOU. SAMINA SHABANSETH JAMADAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 69
Tribunals and Commissions21 Apr 2004Appeals dismissed
ABDUL MAJID Vs RAJENDRA SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 707
Tribunals and Commissions21 Apr 2004Appeal allowed
Motilal Vs JILA ANTYAVASAYEE SAHKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 2004 1 CPC 675 : 2004 3 CPJ 729
Tribunals and Commissions20 Apr 2004Appeal Partly allowed
W.B.S.E.B. Vs NIHAR KUMAR DUTTA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 538
Tribunals and Commissions20 Apr 2004Appeal dismissed
SASYA SEEDS PVT. LTD. Vs PADMAKAR DATTATRAYA JOSHI
National Consumer Disputes Redressal Commission · 2004 3 CLT 406 : 2004 4 CPJ 87
Tribunals and Commissions20 Apr 2004Appeal partly allowed
HEALTH CARE AND RESEARCH CENTRE Vs C.E.S.C.
National Consumer Disputes Redressal Commission · 2004 3 CPR 408 : 2004 4 CPJ 730
Tribunals and Commissions20 Apr 2004Appeal dismissed
RELIANCE ENERGY (B.S.E.S. LTD.) Vs MIR MOZAM ALI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 756 : 2005 1 CPR 146
Tribunals and Commissions20 Apr 2004Appeal partly allowed
Raman Sharma Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 773 : 2005 1 CLT 286 : 2005 1 CPR 121
Tribunals and Commissions19 Apr 2004Appeal dismissed
PATEL GANPATLAL ISHWARLAL Vs GAJJAR BHARATKUMAR AMTHALAL
National Consumer Disputes Redressal Commission · 2004 3 CLT 579 : 2004 4 CPJ 260
Tribunals and Commissions19 Apr 2004Petition disposed of
W.B.S.E.B. Vs PRAHLAD KUMAR MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 3 CPJ 640
Tribunals and Commissions19 Apr 2004Appeal partly allgowed
W.B.S.E.B. Vs SALIL KUMAR PURKAIT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 676
Tribunals and Commissions16 Apr 2004Appeal dismissed
CHAIRMAN, L.I.C. OF INDIA Vs SUDHIR SHAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 477 : 2004 4 CPJ 165 : 2005 1 CPR 276
Tribunals and Commissions16 Apr 2004Appeal disposed of
SUNIL HASSARIA ELECTRONIC CENTRE Vs LALAN RAI
National Consumer Disputes Redressal Commission · 2004 2 CPC 580 : 2004 3 CPR 632 : 2004 4 CPJ 246
Tribunals and Commissions16 Apr 2004Appeal allowed
GOVARDHAN TRANSFORMERS UDYOG PVT. LTD Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 398
Tribunals and Commissions16 Apr 2004Appeal allowed
DAMRU PRASAD KESARWANI Vs C.K. DUBEY
National Consumer Disputes Redressal Commission · 2004 2 CPC 370 : 2004 3 CPJ 452
Tribunals and Commissions16 Apr 2004Appeal dismidssed
J.S. AHLUWALIA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 551