Tribunals and Commissions07 May 2004Appeal dismissed
RAJINDER KAUR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2004 3 CPJ 534
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 835 of 1,389
Tribunals and Commissions07 May 2004Appeal dismissed
S. Kumar Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 537 : 2004 3 CPR 599 : 2005 3 CPJ 642
Tribunals and Commissions07 May 2004Appeal allowed
RAJESH SIKARIA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 809
Tribunals and Commissions07 May 2004
THIRUCHIRAPALLI MULTIPURPOSE SOCIAL SERVICE SOCIETY Vs CANARA BANK
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 33 : 2004 2 CLT 545 : 2004 2 CPC 5 : 2004 2 CPJ 62
Tribunals and Commissions06 May 2004Appeal dismissed
N.R. GUPTA Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 604 : 2004 4 CPJ 141
Tribunals and Commissions06 May 2004Appeal dismissed
KAMALJIT KAUR Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CLT 625 : 2004 3 CPJ 407
Tribunals and Commissions06 May 2004Appeal dismissed
CMPL Vs Jasvinder Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 638 : 2005 1 CLT 409
Tribunals and Commissions05 May 2004Revision Petition disposed of
YUDISHTER KUMAR MALHOTRA Vs ARJIT CHITS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 460 : 2004 4 CPJ 111 : 2005 1 CPR 217
Tribunals and Commissions05 May 2004Appeal dismissed
L.I.C. Vs BACHHI DEVI
National Consumer Disputes Redressal Commission · 2005 1 CLT 562 : 2005 1 CPJ 21
Tribunals and Commissions05 May 2004Appeal allowed
SASANKA SEKHAR GHOSH Vs GANESH PRASAD SHAW
National Consumer Disputes Redressal Commission · 2004 3 CPJ 426
Tribunals and Commissions05 May 2004Appeal dismissed
VIRENDRA KUMAR MANCHANDA Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 757
Tribunals and Commissions04 May 2004Appeal disposed of
LIBERTY ASSOCIATES PVT. LTD. Vs DEEPLAL FATEHLAL
National Consumer Disputes Redressal Commission · 2005 2 CPC 28 : 2005 2 CPJ 343
Tribunals and Commissions03 May 2004Appeal disposed of
TELEPHONES Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 152
Tribunals and Commissions30 Apr 2004Petition dismissed
Sun Chem Vs G.E.B.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 417
Tribunals and Commissions30 Apr 2004Appeal allowed
WBSEB Vs ILA BISWAS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 512
Tribunals and Commissions30 Apr 2004Appeal partly allowed
W.B.S.E.B. Vs RABINDRA JHA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 673 : 2005 1 CPR 693
Tribunals and Commissions29 Apr 2004
TELECOM DISTT. OFFICE Vs SIKHA BHOWMICK
National Consumer Disputes Redressal Commission · 2005 1 CPJ 601
Tribunals and Commissions29 Apr 2004Appeal dismissed
VIDYA GAS SERVICE Vs PUTTU LAL GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 765
Tribunals and Commissions28 Apr 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs PRIT SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 710
Tribunals and Commissions28 Apr 2004Appeal partly allowed
Allahabad Development Authority Vs Babu Lal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 200