Tribunals and Commissions25 May 2004Appeal partly allowed
UNITED INDIA INSURANCE COMPANY Vs N.C. BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 372
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 832 of 1,389
Tribunals and Commissions25 May 2004Appeal dismissed
Jaipal Singh Vs SACHIV, KISAN SEWA SAHAKARI SAMITI LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 401
Tribunals and Commissions25 May 2004Appeal allowed
SESHASAYEE Vs S. Sundararajan
National Consumer Disputes Redressal Commission · 2004 2 CPC 623 : 2004 3 CLT 440 : 2004 3 CPR 591 : 2004 4 CPJ 42
Tribunals and Commissions25 May 2004Appeal allowed
GOSWAMI GANESH DUTT SANATAN DHARMA (GGDSD) COLLEGE SOCIETY Vs ASEEM
National Consumer Disputes Redressal Commission · 2004 3 CLT 669 : 2004 3 CPJ 433
Tribunals and Commissions25 May 2004Appeal dismissed
U.P.C.L. Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2004 3 CLT 407 : 2004 4 CPJ 91 : 2005 1 CPR 226
Tribunals and Commissions25 May 2004
S.N. KANCHHAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 657 : 2005 2 CPR 144
Tribunals and Commissions24 May 2004Revision Petition allowed
MD. NASHEMUDDIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 185
Tribunals and Commissions24 May 2004Appeal dismissed
National Insurance Co. Ltd. Vs DEV SPINNERS LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 185 : 2004 3 CPJ 250
Tribunals and Commissions24 May 2004Appeal partly allowed
Oriental Insurance Company Ltd. Vs PRADEEP SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 36
Tribunals and Commissions24 May 2004Appeal allowed
SAINIK AUTOMOBILES AND COMPANY Vs Mahesh Chand Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPC 367
Tribunals and Commissions24 May 2004
HUNDI LAL JAIN COLD STORAGE AND ICE FACTORY PVT. LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 49 : 2004 3 CLT 245 : 2004 3 CPR 3 : 2005 2 CPJ 17
Tribunals and Commissions21 May 2004Appeal allowed
JAFAR GENERATORS Vs POWERFUL ELECTRONICS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 364
Tribunals and Commissions21 May 2004Appeal allowed
CHENNAI TELEPHONES Vs V. RAVICHANDRAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 479
Tribunals and Commissions20 May 2004Appeal dismissed
JAIN T.T. COLLEGE Vs BHAGWAN SAHAI GUPTA
National Consumer Disputes Redressal Commission · 2004 2 CPC 514 : 2004 3 CLT 269 : 2004 3 CPJ 93 : 2004 3 CPR 27
Tribunals and Commissions20 May 2004Appeal allowed
W.B.S.E.B. Vs SUBHAS BARIK
National Consumer Disputes Redressal Commission · 2004 3 CPR 573 : 2004 4 CPJ 26
Tribunals and Commissions20 May 2004Appeal dismissed
SMN CONSUMER PROTECTION COUNCIL Vs SREE LAKSHMI MACHINE TOOLS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 123
Tribunals and Commissions20 May 2004Appeal allowed
BADMA GROUP OF COMPANIES Vs P. Kandasamy
National Consumer Disputes Redressal Commission · 2004 3 CPJ 315
Tribunals and Commissions20 May 2004Appeal dismissed
M. KESAVAN Vs Junior Engineer, Tamil Nadu Electricity Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 679 : 2005 1 CPR 308
Tribunals and Commissions18 May 2004
Hindalco Industries Limited Vs PRINCIPAL SECRETARY, DEPARTMENT OF TOURISM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 410
Tribunals and Commissions18 May 2004Appeal dismissed
NARENDER SINDHI Vs Vijay Kumar Gupta
National Consumer Disputes Redressal Commission · 2004 3 CPJ 679 : 2004 3 CPR 694