Tribunals and Commissions28 May 2004
GENERAL WOOD INDUSTRIES PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 654
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 831 of 1,389
Tribunals and Commissions27 May 2004Appeal dismissed
CGA GOLF RANGE Vs O.P. LONGIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 266
Tribunals and Commissions27 May 2004Appeal dismissed
SUB POST MASTER Vs V. SIVAPALAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 608 : 2005 1 CLT 445 : 2005 1 CPR 512
Tribunals and Commissions27 May 2004Appeal dismissed
A. KARUNAGARAN Vs REGIONAL TRANSPORT OFFICER
National Consumer Disputes Redressal Commission · 2004 3 CPJ 735
Tribunals and Commissions27 May 2004
AJANTA OFFSET AND PACKAGING LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 13 : 2004 0 NCDRC 8 : 2007 1 CPJ 208
Tribunals and Commissions27 May 2004
V.RAMACHARY Vs J.JEEVAN RAO
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 18 : 2004 2 CPC 653 : 2004 2 CPR 105 : 2004 4 CPJ 4
Tribunals and Commissions26 May 2004Appeal dismissed
APARNA ASSOCIATES Vs Periannan
National Consumer Disputes Redressal Commission · 2004 2 CPC 669 : 2004 2 CPR 108 : 2004 3 CLT 161 : 2004 4 CPJ 27
Tribunals and Commissions26 May 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs C.H.M. RAMESH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 153
Tribunals and Commissions26 May 2004Appeal dismissed
MRS. K. NAGARATHANAM Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 114
Tribunals and Commissions26 May 2004Appeal dismissed
K.N. PARTHASARATHY Vs CHIEF GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2004 3 CLT 509 : 2004 4 CPJ 185 : 2005 1 CPR 235
Tribunals and Commissions26 May 2004Appeal dismissed
NEW SETHI FURNITURE Vs JASWINDER KAUR
National Consumer Disputes Redressal Commission · 2004 2 CPC 208 : 2004 3 CPJ 248
Tribunals and Commissions26 May 2004Appeal dismissed
LIC OF INDIA Vs R. ANAGAYARKANNI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 284
Tribunals and Commissions26 May 2004Appeal allowed
EXECUTIVE ENGINEER, M.P. HOUSING BOARD Vs D.K. PARASHAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 312
Tribunals and Commissions26 May 2004Appeal allowed
P. DEEPA Vs Valliammai
National Consumer Disputes Redressal Commission · 2005 1 CPC 640 : 2005 1 CPJ 343
Tribunals and Commissions26 May 2004Appeal allowed
TELECOM DISTRICT MANAGER, COONOOR Vs CONSUMER PROTECTION CELL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 407
Tribunals and Commissions26 May 2004Appeals allowed
MANAGING DIRECTOR, PREMIER SPRINKLER IRRIGATION LTD. Vs Sheik Abdul Khader
National Consumer Disputes Redressal Commission · 2004 3 CPR 592 : 2004 4 CPJ 52
Tribunals and Commissions26 May 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs V. Natesan
National Consumer Disputes Redressal Commission · 2004 3 CPJ 566
Tribunals and Commissions26 May 2004
UCO BANKS Vs M.R.PANDIT
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 20
Tribunals and Commissions25 May 2004Appeal dismissed
MANOHARSINGH LULLA Vs SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 469 : 2004 3 CPR 588 : 2004 4 CPJ 144
Tribunals and Commissions25 May 2004Appeal allowed
RAJULAN LYSANDER Vs R. PAPPA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 285