Tribunals and Commissions05 Jun 2004
PYARELAL GUPTA Vs S.K. JIWANMAL
National Consumer Disputes Redressal Commission · 2004 2 CPR 616 : 2004 3 CLT 132 : 2005 1 CPJ 758
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 829 of 1,389
Tribunals and Commissions04 Jun 2004Appeal allowed
TAMIL NADU ELECTRICITY BOARD Vs Nachimuthu
National Consumer Disputes Redressal Commission · 2005 1 CPJ 289
Tribunals and Commissions04 Jun 2004Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs MOHD. SABEER
National Consumer Disputes Redressal Commission · 2004 3 CLT 617 : 2004 3 CPJ 377
Tribunals and Commissions04 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs DEEPAK GOYAL
National Consumer Disputes Redressal Commission · 2004 2 UC 1252 : 2004 3 CPJ 436
Tribunals and Commissions04 Jun 2004Appeal dismissed
Anil Kumar Pandey Vs INDER SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 456
Tribunals and Commissions04 Jun 2004
AIR INDIA Vs SVNR EXPORTS
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 7 : 2004 2 CPC 624 : 2004 3 CLT 238 : 2004 3 CPR 43
Tribunals and Commissions03 Jun 2004Appeal allowed
Telecom District Engineer Vs N.K. JOSHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 399 : 2005 1 CLT 162
Tribunals and Commissions03 Jun 2004Appeal allowed
ASSISTANT ENGINEER, ELECTRICITY BOARD Vs V. RAJA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 645
Tribunals and Commissions03 Jun 2004Appeal dismissed
Hemlata Vs VIPIN PREMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 694
Tribunals and Commissions02 Jun 2004Appeals dismissed
PRAFULBHAI MANEK Vs C.G. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPR 149 : 2005 1 CLT 15 : 2005 1 CPJ 130
Tribunals and Commissions02 Jun 2004Appeals dismissed
BRANCH MANAGER, L.I.C. OF INDIA Vs A. LALITHA
National Consumer Disputes Redressal Commission · 2004 3 CPR 624 : 2004 4 CPJ 232
Tribunals and Commissions02 Jun 2004Appeal partly allowed
SHIVRATAN SINGH NEGI Vs COMMANDANT, R.T.S. And D. DEPOT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 310
Tribunals and Commissions02 Jun 2004Appeal dismissed
U.P.S.E.B. Vs BAHADUR SINGH DHAPOLA
National Consumer Disputes Redressal Commission · 2004 3 CLT 620 : 2004 3 CPJ 320
Tribunals and Commissions02 Jun 2004
FRANK BROTHERS And COMPANY (PUBLISHERS) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 538
Tribunals and Commissions01 Jun 2004Appeal dismissed
ASSISTANT ENGINEER, RURAL/WEST/T.N.E.B., NATHAM Vs MEYYAN @ SIVA
National Consumer Disputes Redressal Commission · 2004 2 CPC 606 : 2004 4 CPJ 133
Tribunals and Commissions01 Jun 2004Appeal dismissed
NEW MINERVA OPTICAL AND WATCH CO. Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 148
Tribunals and Commissions01 Jun 2004Appeal allowed
TAMIL NADU ELECTRICITY BOARD Vs SELVI SAMSULUHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 690 : 2005 1 CPR 522
Tribunals and Commissions01 Jun 2004Appeal partly allowed
Superintending Engineer, Tamil Nadu Electricity Board Vs VICTOR CHRISTIAN RAJ
National Consumer Disputes Redressal Commission · 2004 3 CPJ 731
Tribunals and Commissions31 May 2004Appeal allowed
L.I.C. Of India Vs KARUR CONSUMER AND ENVIRONMENTAL PROTECTION COMMITTEE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 113
Tribunals and Commissions31 May 2004Appeal allowed
CHENNAI TELEPHONES (NW) Vs S. KRISHNACHAND CHORDIA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 119