Tribunals and Commissions09 Jun 2004Appeal dismissed
NEW ASHA WOODEN WORKS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 602 : 2004 3 CLT 120 : 2005 1 CPJ 186
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 828 of 1,389
Tribunals and Commissions09 Jun 2004Appeal allowed
DINESH DUTT SHARMA Vs U.I.T. BHARATPUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 527
Tribunals and Commissions09 Jun 2004Appeal allowed
HARSHLAL BAHUGUNA Vs GOVIND SINGH BISHT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 671
Tribunals and Commissions09 Jun 2004Appeal dismissed
SHANTA BHATIA Vs INDIAN STORES
National Consumer Disputes Redressal Commission · 2004 3 CPJ 674
Tribunals and Commissions09 Jun 2004
ASHOK VIJ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 696
Tribunals and Commissions08 Jun 2004Appeal dismissed
Mohammed Salim Vs State Bank of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 249 : 2004 3 CPR 120 : 2005 1 CLT 12
Tribunals and Commissions08 Jun 2004Appeal allowed
RAJUL PARAKH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 254 : 2005 1 CLT 9
Tribunals and Commissions08 Jun 2004
Ramesh Kumar Jain Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 613 : 2004 3 CPJ 403 : 2004 3 CPR 136
Tribunals and Commissions08 Jun 2004Appeal dismissed
SANKET RAJU SHINDE Vs S.T. WATVE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 526
Tribunals and Commissions08 Jun 2004Appeal partly allowed
Life Insurance Corporation of India Vs MUNNA MIAN KURAISHI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 601
Tribunals and Commissions07 Jun 2004Appeal allowed
CHAIRMAN, CORPORATION BANK Vs MARKANTI RAJAIAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 575 : 2004 3 CPR 678 : 2004 4 CPJ 254
Tribunals and Commissions07 Jun 2004Appeal allowed
ZONAL MANAGER, LIC OF INDIA Vs TMT. V. AMSAVENI
National Consumer Disputes Redressal Commission · 2004 3 CLT 588 : 2004 3 CPR 628 : 2004 4 CPJ 279
Tribunals and Commissions07 Jun 2004
ARAVAPALLI OMKARAM Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 305 : 2005 1 CLT 74 : 2005 1 CPR 329
Tribunals and Commissions07 Jun 2004Appeal dismissed
ASHOK KUMAR GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 642 : 2004 3 CLT 319 : 2004 3 CPJ 328
Tribunals and Commissions07 Jun 2004Appeal dismissed
SAMIR DUBE Vs R.P.G. CELCOM LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPR 615 : 2004 3 CLT 135 : 2004 3 CPJ 378
Tribunals and Commissions07 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs Dinesh Chandra
National Consumer Disputes Redressal Commission · 2004 3 CPJ 441
Tribunals and Commissions07 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs SWARNLATA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 547
Tribunals and Commissions07 Jun 2004Appeal allowed
R. SATYANARAYANAN Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2004 3 CPJ 739
Tribunals and Commissions05 Jun 2004Appeal dismissed
BHARTIYA JEEVAN BIMA NIGAM Vs MURARI LAL TAMARKAR
National Consumer Disputes Redressal Commission · 2004 2 CPR 619 : 2005 2 CPJ 275
Tribunals and Commissions05 Jun 2004Appeal allowed
RAMKUMAR RAJORIYA Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 673 : 2004 3 CPJ 483