Tribunals and Commissions14 Jun 2004Appeal allowed
MAHENDRA KUMAR ARORA Vs ELECTRO REFRIGERATION ENGINEERS
National Consumer Disputes Redressal Commission · 2003 3 UC 2017 : 2006 1 CPC 246 : 2006 1 CPJ 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 827 of 1,389
Tribunals and Commissions14 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs Om Prakash
National Consumer Disputes Redressal Commission · 2005 2 CPJ 363
Tribunals and Commissions14 Jun 2004Appeal partly allowed
RSEB Vs Radhey Shyam
National Consumer Disputes Redressal Commission · 2005 2 CPJ 506
Tribunals and Commissions13 Jun 2004Appeal dismissed
SUB-DIVISIONAL ENGINEER, TELE-GRAPHS, TUTICORIN Vs R. JEYALAKSHMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 331 : 2005 1 CLT 46
Tribunals and Commissions11 Jun 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs Vijay Kumar Agarwal
National Consumer Disputes Redressal Commission · 2004 3 CLT 427 : 2004 4 CPJ 17
Tribunals and Commissions11 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs SURTU
National Consumer Disputes Redressal Commission · 2004 4 CPJ 158
Tribunals and Commissions11 Jun 2004Appeal allowed
Nagulal Vs Ajmer Vidyut Vitran Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 367
Tribunals and Commissions11 Jun 2004Appeal dismissed
GEETA GUPTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 624 : 2004 3 CLT 136 : 2004 3 CPJ 399
Tribunals and Commissions11 Jun 2004Appeal dismissed
AMAR KUMAR SINGH ROY Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 415
Tribunals and Commissions11 Jun 2004Appeal allowed
B.S.N.L. Vs Anil Kumar Verma
National Consumer Disputes Redressal Commission · 2004 3 CLT 665 : 2004 3 CPJ 447
Tribunals and Commissions11 Jun 2004Appeal partly allowed
Prafulla Kumar Saha Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 524
Tribunals and Commissions10 Jun 2004Appeal dismissed
RADHEYSHYAM GUPTA , Appeal No. 805 of 2003 Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 3 CLT 462 : 2004 4 CPJ 115
Tribunals and Commissions10 Jun 2004Appeal dismissed
Life Insurance Corporation of India Vs ZAYADA BEGUM
National Consumer Disputes Redressal Commission · 2004 3 CLT 535 : 2004 4 CPJ 124 : 2005 1 CPR 229
Tribunals and Commissions10 Jun 2004Appeal dismissed
MOHINI DEVI Vs SHETRIYA SAHAKARI SADHAN SAMITI LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 320 : 2004 3 CPJ 285
Tribunals and Commissions10 Jun 2004
ARVIND K. SHAH Vs CITY LIFTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 672 : 2004 3 CLT 555 : 2004 4 CPJ 296
Tribunals and Commissions10 Jun 2004Appeal dismissed
B.P.L. SERVICE CENTRE Vs Mohd. Hanif
National Consumer Disputes Redressal Commission · 2005 2 CPJ 396
Tribunals and Commissions10 Jun 2004Appeal dismissed
New India Assurance Co. Ltd. Vs VIJENDRA LAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 473 : 2004 3 CPR 253
Tribunals and Commissions10 Jun 2004Appeal disposed of
VIJAY UNIYAL Vs GABBAR SINGH PANWAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 513
Tribunals and Commissions10 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs KAPIL KUMAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 661 : 2005 2 CPR 137
Tribunals and Commissions10 Jun 2004Appeal dismissed
NATIONAL INSURANCE CO. Vs PRATAP SINGH BARGLEY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 677