Tribunals and Commissions18 Jun 2004Appeal dismissed
A. THIRUVENGADAM Vs BRANCH MANAGER, E.L.G.I. EQUIPMENTS LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 360
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 826 of 1,389
Tribunals and Commissions18 Jun 2004Appeal partly allowed
Antonio Joao Fernandes Vs FLIGHT INCHARGE, JET AIRWAYS
National Consumer Disputes Redressal Commission · 2004 2 CPR 335 : 2004 3 CLT 139 : 2004 3 CPJ 522
Tribunals and Commissions18 Jun 2004Appeal dismissed
DEVIDAS M. SHANBHAG Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 632 : 2004 3 CPJ 698
Tribunals and Commissions17 Jun 2004Appeal partly allowed
JAIPUR VIDYUT VITRAN NIGAM Vs Murari Lal
National Consumer Disputes Redressal Commission · 2006 1 CPJ 265
Tribunals and Commissions17 Jun 2004Appeal dismissed
KARPAGAM AGENCIES Vs R. VALLUVAN
National Consumer Disputes Redressal Commission · 2005 1 CPC 612 : 2005 1 CPJ 280
Tribunals and Commissions17 Jun 2004Appeal allowed
United India Insurance Co. Ltd. Vs THIRU R. KANNAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 403
Tribunals and Commissions17 Jun 2004Appeal allowed
S.K.A.T. WATERS (P.) LTD. Vs SIDDARTH SIVALINGAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 652
Tribunals and Commissions16 Jun 2004Appeal dismissed
SENIOR SUPERINDENT OF POST OFFICES Vs MAYA DEVI DUBEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 460
Tribunals and Commissions16 Jun 2004Appeal allowed
CHIEF CLAIMS OFFICER, CENTRAL RAILWAY Vs VADIVU TEXTILES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 617 : 2005 1 CLT 427 : 2005 1 CPR 307
Tribunals and Commissions16 Jun 2004Appeal dismissed
S.D. KULKARNI Vs KHANDOBA MAIRAL KODALKAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 290 : 2004 3 CPJ 520
Tribunals and Commissions16 Jun 2004Appeal allowed
CHANDRAMOHAN M. ANCHAN Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 542
Tribunals and Commissions15 Jun 2004Appeal allowed
SOW. SUSHILA MADHUKAR GURAV, SHARMA INDUSTRIAL ESTATE Vs SHANKAR VISHWAKARMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 149
Tribunals and Commissions15 Jun 2004Appeal allowed
W.B.S.E.B. Vs RABINDRA NATH HALDAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 586 : 2004 4 CPJ 179
Tribunals and Commissions15 Jun 2004Appeal partially allowed
CANARA BANK Vs TUSHAR SHANKARBHAI PATEL
National Consumer Disputes Redressal Commission · 2004 3 CLT 507 : 2004 3 CPR 638 : 2004 4 CPJ 183
Tribunals and Commissions15 Jun 2004Appeal dismissed
NEMI CHAND Vs Rajasthan Finance Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 337
Tribunals and Commissions15 Jun 2004Appeal dismissed
KIRTIKUMAR P. GANERIWALA Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 350
Tribunals and Commissions15 Jun 2004Appeal allowed
PREM LUTHRA Vs IFTEKHAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 541
Tribunals and Commissions15 Jun 2004
National Insurance Co. Ltd. Vs Vijaya Devi
National Consumer Disputes Redressal Commission · 2004 3 CPJ 559
Tribunals and Commissions15 Jun 2004Appeal allowed
EXECUTIVE ENGINEER/SOUTH TNEB (O And M), DINDIGUL Vs I. MARIARAJ
National Consumer Disputes Redressal Commission · 2005 2 CPJ 649
Tribunals and Commissions15 Jun 2004Appeal dismissed
Amar Singh Vs KUMAUN JAL SANSTHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 693