Tribunals and Commissions03 Jul 2004Appeal allowed
INDIAN POSTAL DEPARTMENT Vs Omkar Singh
National Consumer Disputes Redressal Commission · 2004 3 CLT 473 : 2004 3 CPR 521 : 2004 4 CPJ 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 824 of 1,389
Tribunals and Commissions03 Jul 2004Appeal dismissed
K.P. ENTERPRISES Vs GEETA DEVI KHANDELWAL
National Consumer Disputes Redressal Commission · 2004 3 CLT 503 : 2004 3 CPR 514 : 2004 4 CPJ 218
Tribunals and Commissions03 Jul 2004
RELIANCE TELECOM LIMITED Vs KUSHAL JAIN
National Consumer Disputes Redressal Commission · 2004 3 CLT 370 : 2004 3 CPR 268 : 2004 4 CPJ 282
Tribunals and Commissions03 Jul 2004Appeal dismissed
HARISH KURRE Vs SAMIR DIXIT
National Consumer Disputes Redressal Commission · 2004 3 CPR 524 : 2004 4 CPJ 332 : 2005 1 CLT 49
Tribunals and Commissions01 Jul 2004Complaint disposed of
DAUDBHAI IBRAHIMBHAI KUSKIVALA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 366
Tribunals and Commissions30 Jun 2004
JANARDAN GAUTAM Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 291
Tribunals and Commissions30 Jun 2004Appeal allowed
Bharat Sanchar Nigam Ltd. Vs PRATAP KUMAR BANERJEE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 476
Tribunals and Commissions30 Jun 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs OM PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 539 : 2005 1 CPR 345
Tribunals and Commissions30 Jun 2004Appeal allowed
WBSEB Vs MADAN GOPAL SAHA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 647
Tribunals and Commissions30 Jun 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs ISHWAR CHAND GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 793 : 2005 1 CPR 311
Tribunals and Commissions29 Jun 2004Appeal allowed
PARUMAL CHOUDHARY Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 607 : 2004 3 CLT 122 : 2004 4 CPJ 488
Tribunals and Commissions29 Jun 2004Appeal partly allowed
Life Insurance Corporation of India Vs MOHARMANIA
National Consumer Disputes Redressal Commission · 2004 2 CPR 604 : 2004 3 CLT 118 : 2004 4 CPJ 128
Tribunals and Commissions29 Jun 2004
KAMALINDER SINGH Vs HANUMAN TRADER
National Consumer Disputes Redressal Commission · 2004 2 CLT 612 : 2004 3 CPR 354 : 2005 2 CPJ 297
Tribunals and Commissions29 Jun 2004Application dismissed
SUNIL GOPINATH RAUT Vs SHRIRAM P. PINGALE
National Consumer Disputes Redressal Commission · 2004 2 CPC 571 : 2004 3 CLT 351 : 2004 3 CPR 347 : 2004 4 CPJ 513
Tribunals and Commissions29 Jun 2004Appeal allowed
BISAHU RAM KAUSHIK Vs JUNIOR ENGINEER, CHHATTISGARH ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPR 610 : 2004 3 CPJ 582
Tribunals and Commissions29 Jun 2004Revision allowed
NORBERT MASCARENHAS Vs YUSUF KHAMBATI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 588
Tribunals and Commissions29 Jun 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs RAGHUNATH SHIVDAYAL TOTALA
National Consumer Disputes Redressal Commission · 2004 3 CLT 361 : 2004 3 CPR 392 : 2005 1 CPJ 752
Tribunals and Commissions29 Jun 2004
SALVADOR FRANCIS BORGES Vs ARUN BHOBE
National Consumer Disputes Redressal Commission · 2004 2 CPR 651 : 2004 3 CLT 105 : 2004 4 CPJ 794
Tribunals and Commissions28 Jun 2004Appeal dismissed
Rajasthan Roadways Vs Baldev Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 662 : 2005 1 CPC 582 : 2005 1 CPJ 262
Tribunals and Commissions28 Jun 2004Appeal allowed
C.E.S.C. Limited Vs BABLOO SAHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 486