Tribunals and Commissions08 Jul 2004Appeal allowed
JHAMAN DAS BAJAJ Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 563 : 2004 3 CPR 226 : 2005 1 CLT 43
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 823 of 1,389
Tribunals and Commissions08 Jul 2004Appeal dismissed
INDIRABEN MADHUBHAI BEDEKAR Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 60
Tribunals and Commissions08 Jul 2004
INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT. LTD. Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 651 : 2005 1 CLT 465 : 2005 1 CPR 439
Tribunals and Commissions07 Jul 2004Appeal partly allowed
CHANDESHWAR PD. SINGH Vs BHOLA PD. SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 125
Tribunals and Commissions07 Jul 2004Appeal dismissed
ALLAHABAD BANK Vs SHIV SWAROOP SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 3 CLT 544 : 2004 3 CPR 652 : 2004 4 CPJ 269
Tribunals and Commissions07 Jul 2004Appeal allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUJIT CHOWDHURY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 276
Tribunals and Commissions07 Jul 2004Appeal allowed
DIVISIONAL ENGINEER (TELEPHONES) Vs NEELMANI DAS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 42
Tribunals and Commissions07 Jul 2004Appeal allowed
REGIONAL MANAGER, RIICO Vs RAJ KUMAR SETIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 482
Tribunals and Commissions07 Jul 2004Appeal dismissed
CANARA BANK Vs RAM SINGH JAISWAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 19 : 2005 2 CPJ 51
Tribunals and Commissions07 Jul 2004
ASHOK LEYLAND LIMITED Vs PRABHULAL MARU
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 43
Tribunals and Commissions06 Jul 2004Appeal dismissed
M. VENKATA RAJU Vs Canara Bank
National Consumer Disputes Redressal Commission · 2004 3 CPR 518 : 2005 2 CPJ 424
Tribunals and Commissions06 Jul 2004Appeal allowed
Subba Reddiar Vs STATE TRANSPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 633
Tribunals and Commissions06 Jul 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs LOVELY NARULA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 709
Tribunals and Commissions06 Jul 2004
C.S.R. HOSPITAL Vs M.K. KANNAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 790 : 2005 1 CPR 513
Tribunals and Commissions05 Jul 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs AJAY SWAROOP CHOUDHARI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 329
Tribunals and Commissions05 Jul 2004Appeal dismissed
DELHI VIDYUT BOARD Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 376
Tribunals and Commissions05 Jul 2004Appeal dismissed
Mehar Kaur Vs State of Punjab
National Consumer Disputes Redressal Commission · 2005 2 CPJ 679
Tribunals and Commissions05 Jul 2004Petition is dismissed
EAST INDIA TRANSPORT AGENCY Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 52
Tribunals and Commissions05 Jul 2004
ACME FLUORO POLYMERS LTD. Vs CENTRAL WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 6 : 2004 2 CPC 372 : 2004 2 CPR 118 : 2004 3 CLT 150 : 2004 3 CPJ 83
Tribunals and Commissions05 Jul 2004petitions allowed
ATUL VYAS Vs HULAS JAIN
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 15 : 2004 2 CPC 670 : 2004 4 CPJ 31 : 2005 0 ACJ 346