Tribunals and Commissions16 Jul 2004Appeal partly allowed
ANCHAL SARI SHOP Vs M.P. JAISWAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 831 : 2005 1 CPR 609
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 821 of 1,389
Tribunals and Commissions15 Jul 2004Appeal allowed
GUJARAT ELECTRICITY BOARD Vs R.P.ENGINEERING
National Consumer Disputes Redressal Commission · 2006 1 CPC 346 : 2006 1 CPJ 164
Tribunals and Commissions15 Jul 2004Appeal allowed
K. ANJAIAH Vs NATIONAL SEEDS CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 501 : 2004 4 CPJ 181 : 2005 1 CPR 89
Tribunals and Commissions15 Jul 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs JASWINDER KAUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 686 : 2005 1 CPJ 235
Tribunals and Commissions15 Jul 2004
Union of India Vs NITABEN J.PUROHIT
National Consumer Disputes Redressal Commission · 2006 1 CPJ 244
Tribunals and Commissions15 Jul 2004Appeal dismissed
UNIQUE ELECTRONICS Vs JIWAN DASS
National Consumer Disputes Redressal Commission · 2005 1 CLT 660 : 2005 1 CPJ 278
Tribunals and Commissions15 Jul 2004
DINESH TIWARI Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2005 1 CPJ 670 : 2005 2 CLT 113
Tribunals and Commissions15 Jul 2004Appeal disposed of
TELECOMMUNICATION Vs NASIM AHSAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 766
Tribunals and Commissions14 Jul 2004Appeal allowed
ARULMIGU DHANDAYUTHAPANISWAMY THIRUKOIL Vs M. Mahalingam
National Consumer Disputes Redressal Commission · 2005 1 CPJ 295
Tribunals and Commissions14 Jul 2004Appeal dismissed
S. SAVARIMUTHU Vs ESPN SOFTWARE INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 296
Tribunals and Commissions14 Jul 2004Appeal allowed
D.R. RAIBOLE Vs KAUSHIK V. CHHEDDA
National Consumer Disputes Redressal Commission · 2005 2 CLT 329 : 2005 2 CPJ 461
Tribunals and Commissions14 Jul 2004Appeal allowed
T.S. 3 NAICKERPATTI PRIMARY CO-OP. BANK Vs N. NALLIAH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 476
Tribunals and Commissions14 Jul 2004Appeal dismissed
JAI LAKSHMI CO-OP. BANK LTD. Vs L.C. DHINGRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 672 : 2005 1 CPR 131
Tribunals and Commissions14 Jul 2004Appeal dismissed
LIC OF INDIA Vs MANJU DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 826 : 2005 1 CPR 252
Tribunals and Commissions13 Jul 2004Appeal dismissed
MODERN RADIO AND REFRIGERATION CO. Vs Vijai Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPC 372 : 2005 1 CPJ 138
Tribunals and Commissions13 Jul 2004Appeal partly allowed
NEW INDIA INSURANCE COMPANY LIMITED Vs KARA ALA CHETARIYA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 185
Tribunals and Commissions13 Jul 2004Appeal partly allowed
UP AVAS VIKAS PARISHAD Vs OM PRAKASH GOYAL
National Consumer Disputes Redressal Commission · 2005 1 CPC 611 : 2005 1 CPJ 277 : 2014 1 CPJ 555
Tribunals and Commissions13 Jul 2004Appeal allowed
INDO FRENCH LABORATORIES LIMITED Vs KERALA ROADWAYS LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 443
Tribunals and Commissions13 Jul 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs MOHD. KASIF
National Consumer Disputes Redressal Commission · 2005 1 CPJ 471
Tribunals and Commissions13 Jul 2004Appeal dismissed
PepsiCo India Holdings Limited Vs H. ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 485