Tribunals and Commissions26 Jul 2004Revision disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs ANAND PAL SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 118
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 819 of 1,389
Tribunals and Commissions26 Jul 2004Appeal dismissed
STATE INSURANCE Vs BHAROSI BAI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 199
Tribunals and Commissions26 Jul 2004Appeal disposed of
MAHINDRA AND MAHINDRA LIMITED Vs MORWAL BROTHER PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CPJ 369
Tribunals and Commissions23 Jul 2004
LUKS ABHINAY TEACHING SANSTHA Vs MITHESHBHAI BHUPENDRABHAI THAKKER
National Consumer Disputes Redressal Commission · 2006 1 CPJ 335
Tribunals and Commissions23 Jul 2004Appeal allowed
DEPARTMENT, GOVT. OF INDIA Vs VIJAY KUMAR BHATT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 37
Tribunals and Commissions22 Jul 2004Appeal dismissed
JASPAL SINGH Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPC 658 : 2004 4 CPJ 16
Tribunals and Commissions22 Jul 2004Appeal allowed
K. VARADAPPAN Vs Kerala Transport Co.
National Consumer Disputes Redressal Commission · 2004 2 CPC 632 : 2004 3 CLT 243 : 2004 3 CPR 48 : 2004 4 CPJ 29
Tribunals and Commissions22 Jul 2004Appeal disposed of
CESC Vs PRABHAT SUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 414
Tribunals and Commissions22 Jul 2004
RADHA SHAMPRAKASH DAMLE Vs GOLDEN GLADES LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 447 : 2005 1 CLT 165
Tribunals and Commissions22 Jul 2004
S. ABDUL AZEEZ Vs Municipal Corporation of Hyderabad
National Consumer Disputes Redressal Commission · 2004 4 CPJ 548 : 2005 1 CPR 319
Tribunals and Commissions22 Jul 2004Appeal partly allowed
RICHARD PINHEIRO Vs UNITED INDIA WATER PROOFING SERVICES
National Consumer Disputes Redressal Commission · 2004 3 CPR 188 : 2005 1 CLT 27 : 2005 1 CPJ 564
Tribunals and Commissions22 Jul 2004
ANIL KUMAR GARG Vs JAGDISH CHOKHANI
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 26 : 2004 2 CPC 630 : 2004 3 CLT 242 : 2004 3 CPR 46 : 2004 4 CPJ 72
Tribunals and Commissions22 Jul 2004Appeal partly allowed
New India Assurance Company Ltd. Vs BALOOCH GRAMODYOG SEWA SANSTHAN VILLAGE UMRAHOO
National Consumer Disputes Redressal Commission · 2004 4 CPJ 706
Tribunals and Commissions21 Jul 2004Appeal allowed
Life Insurance Corporation of India Vs Devinder Kaur
National Consumer Disputes Redressal Commission · 2004 2 CPC 617 : 2004 3 CLT 265 : 2004 3 CPR 23 : 2004 4 CPJ 13
Tribunals and Commissions21 Jul 2004Appeal dismissed
SANJAY GUPTA Vs SHIKHA JINDAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 474
Tribunals and Commissions21 Jul 2004Dismissed
PASUMARTHY NARAYANA Vs APOLLO HOSPITAL ENTERPRISES LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 607 : 2004 3 CLT 262 : 2004 3 CPR 20 : 2004 4 CPJ 19
Tribunals and Commissions21 Jul 2004Appeal dismissed
ASIAN DIESEL CORPORATION Vs VINU BAIG
National Consumer Disputes Redressal Commission · 2005 2 CPJ 34
Tribunals and Commissions21 Jul 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs INDERJIT KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 629
Tribunals and Commissions20 Jul 2004Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs RAJ BANSAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 509 : 2004 2 CPR 101 : 2004 3 CLT 157 : 2004 3 CPJ 90
Tribunals and Commissions20 Jul 2004Appeal allowed
C.E.S.C. Limited Vs SHYAMAPADA HALDER
National Consumer Disputes Redressal Commission · 2004 2 CPC 635 : 2004 3 CLT 212 : 2004 3 CLT 394 : 2004 3 CPR 51 : 2004 3 CPR 571 : 2004 4 CPJ 73