Tribunals and Commissions30 Jul 2004Appeal allowed
G.P. TIWARI Vs District Magistrate, Sonbhadra
National Consumer Disputes Redressal Commission · 2004 4 CPJ 686
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 818 of 1,389
Tribunals and Commissions29 Jul 2004Appeal partly allowed
AJAY KUMAR Vs Union of India
National Consumer Disputes Redressal Commission · 2004 3 CLT 445 : 2004 4 CPJ 48
Tribunals and Commissions29 Jul 2004
ALI AHMAD FAROOQUI Vs MARUTI SUZUKI INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 684
Tribunals and Commissions29 Jul 2004
Fiat India Private Limitedrevisioni Vs MANJIT KAUR
National Consumer Disputes Redressal Commission · 2005 2 CLT 332 : 2005 2 CPJ 465
Tribunals and Commissions28 Jul 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs DILBAGH RAI SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CLT 651 : 2005 1 CPJ 355
Tribunals and Commissions28 Jul 2004Appeal partly allowed
W.B.S.E.B. Vs ASHANUL HAQUE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 430
Tribunals and Commissions28 Jul 2004Appeal dismissed
New India Assurance Company Ltd. Vs Nasib Singh
National Consumer Disputes Redressal Commission · 2005 1 CPC 41 : 2005 2 CPJ 441
Tribunals and Commissions28 Jul 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs NEELAM RANA
National Consumer Disputes Redressal Commission · 2004 2 CPC 534 : 2004 4 CPJ 494
Tribunals and Commissions28 Jul 2004Appeal dismissed
MINOR M. LAKSHMIDHARAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 614 : 2005 1 CLT 431 : 2005 1 CPR 521
Tribunals and Commissions28 Jul 2004Appeal dismissed
Kanpur Development Authority Vs Ram Chandra
National Consumer Disputes Redressal Commission · 2005 1 CPJ 602
Tribunals and Commissions28 Jul 2004Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs SANJEEV KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 643
Tribunals and Commissions28 Jul 2004
ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION Vs MANIPAL SOWBHAGYA NIDHI LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CPR 192 : 2005 1 CPJ 749 : 2005 2 CLT 122
Tribunals and Commissions27 Jul 2004Appeal dismigssed
Akhil Bhartiya Upbhokta Congress Vs Bharti Telenet Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 402
Tribunals and Commissions27 Jul 2004
DHYAN SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 511 : 2004 4 CPJ 192 : 2005 1 CPR 244
Tribunals and Commissions27 Jul 2004Appeal and Revision disposed of
Kanpur Development Authority Vs ALKA RANI SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 33
Tribunals and Commissions27 Jul 2004Appeal allowed
KUMARI BAI SAHU Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 496
Tribunals and Commissions27 Jul 2004Application allowed
KATARIA TOUR AND TRAVELS Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 61
Tribunals and Commissions26 Jul 2004Appeal dismissed
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2004 3 CPR 636 : 2004 4 CPJ 105
Tribunals and Commissions26 Jul 2004Revision allowed
HCL OFFICE AUTOMATION LTD. Vs REJI K. VARGHESE
National Consumer Disputes Redressal Commission · 2004 2 CPC 644 : 2004 3 CLT 237 : 2004 3 CPR 77 : 2004 4 CPJ 18
Tribunals and Commissions26 Jul 2004Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs K.R. BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 621 : 2005 1 CPJ 109