Tribunals and Commissions20 Jul 2004
Vijay Kumar Verma Vs B.S.N.L.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 144
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 820 of 1,389
Tribunals and Commissions20 Jul 2004Appeal allowed
V.S. KAPOOR Vs UNITED INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPC 617 : 2005 1 CPJ 288
Tribunals and Commissions20 Jul 2004
DIVYA SOOD Vs RUCHI GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 356 : 2005 1 CLT 106
Tribunals and Commissions20 Jul 2004Appeal allrowed
SUSHIL KUMAR Vs DEEPAK PUBLIC COLLEGE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 408
Tribunals and Commissions20 Jul 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs PUKHRAJ BOTHRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 615 : 2005 1 CLT 432
Tribunals and Commissions20 Jul 2004Appeal disposed of
NATHIYA DEVI Vs Delhi Jal Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 564 : 2005 1 CPR 349
Tribunals and Commissions20 Jul 2004Appeal dismissed
DELHI VIDYUT BOARD Vs KEWAL KISHORE ARORA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 604 : 2005 1 CLT 444 : 2005 1 CPR 554
Tribunals and Commissions20 Jul 2004
VASALAKSHMI ENTERPRISE Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 34 : 2004 4 CPJ 51 : 2005 1 CLT 78
Tribunals and Commissions19 Jul 2004Application disposed of
H/CAPT. JAGDISH CHANDER Vs EDGE IMMIGRATION COMPANY
National Consumer Disputes Redressal Commission · 2004 3 CLT 482 : 2004 4 CPJ 178
Tribunals and Commissions19 Jul 2004Appeal dismissed
Des Raj Bansal Vs FREEDOM DOMESTIC SERVICES PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 274
Tribunals and Commissions19 Jul 2004Appeal dismissed
POST MASTER, POST OFFICE, ALIPUR Vs RUBI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 331 : 2005 3 CPR 162
Tribunals and Commissions19 Jul 2004Appeal allowed
ATUL BHARDWAJ Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 368 : 2005 1 CLT 151
Tribunals and Commissions19 Jul 2004Appeal dismissed
Life Insurance Corporation of India Vs RAJENDRA SINGH GAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 531
Tribunals and Commissions19 Jul 2004Appeal dismissed
POST MASTER, POST OFFICE, ALIPUR Vs SAVITRI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 725 : 2005 1 CPR 352
Tribunals and Commissions16 Jul 2004Appeal dismissed
PRABHAKAR CHATURVEDI Vs ANSAL HOUSING FINANCE AND LEASING COMPANY LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 651 : 2004 4 CPJ 243
Tribunals and Commissions16 Jul 2004Appeals dismissed
AGRA DEVELOPMENT AUTHORITY Vs KM. PRAGATI CHAURASIA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 410
Tribunals and Commissions16 Jul 2004Appeal allowed
C.E.S.C. Limited Vs MD. NIZAMUDDIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 437
Tribunals and Commissions16 Jul 2004Appeal allowed
IQBAL CHAND ARORA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 466
Tribunals and Commissions16 Jul 2004Appeal dismissed
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs RADHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 547 : 2005 1 CPR 370
Tribunals and Commissions16 Jul 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs MADAN LAL JAIN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 710 : 2005 1 CPR 250