Tribunals and Commissions13 Jul 2004Appeal dismissed
YUVATHI Vs ANNAMMA THOMAS
National Consumer Disputes Redressal Commission · 2005 2 CPC 50 : 2005 2 CPJ 541
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 822 of 1,389
Tribunals and Commissions12 Jul 2004Appeal dismissed
RPG ITOCHU FINANCE LTD. Vs Ramesh Chand
National Consumer Disputes Redressal Commission · 2004 2 CPC 651 : 2004 2 CPR 107 : 2004 3 CLT 148 : 2004 4 CPJ 3
Tribunals and Commissions12 Jul 2004Appeal allowed
C. VAMSHI KRISHNA Vs MANAGEMENT OF KRISHNAM RAJU FINANCIERS
National Consumer Disputes Redressal Commission · 2004 2 CPC 634 : 2004 3 CLT 476 : 2004 4 CPJ 164 : 2005 1 CPR 55
Tribunals and Commissions12 Jul 2004
G.S. PRINTOGRAPHIC MACHINERY COMPANY Vs Arun Sharma
National Consumer Disputes Redressal Commission · 2005 2 CPJ 240
Tribunals and Commissions12 Jul 2004Appeal disposed of
M. RADHA KRISHNA Vs PENAR PATERSON LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CPR 685 : 2004 4 CPJ 245
Tribunals and Commissions12 Jul 2004
V.PAHWA Vs SURINDRA MOHAN GHOSE
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 32 : 2004 2 CPC 646 : 2004 2 CPR 130 : 2004 3 CLT 142
Tribunals and Commissions09 Jul 2004Revision allowed
LML LIMITED Vs KAMAL KUMAR KAKKAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 508 : 2004 3 CLT 573 : 2004 3 CPR 698 : 2004 4 CPJ 256
Tribunals and Commissions09 Jul 2004Appeals dismissed
Development Authority Vs RAJ SINGH RANA
National Consumer Disputes Redressal Commission · 2004 2 CPC 620 : 2004 4 CPJ 310 : 2005 1 CLT 69
Tribunals and Commissions09 Jul 2004Appeal partly allowed
W.B.S.E.B. Vs GOUTAM SAHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 321
Tribunals and Commissions09 Jul 2004Appeal Allowed
W.B.S.E.B. Vs KEDAR CHANDRA DAS And SIX
National Consumer Disputes Redressal Commission · 2005 1 CPJ 379
Tribunals and Commissions09 Jul 2004Appeal partly allowed
ANVARUL HAK Vs AVDESH KUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 668
Tribunals and Commissions09 Jul 2004Appeal allowed
THOMSON MULTIMEDIA INDIA PVT. LTD. Vs N.N. KAR
National Consumer Disputes Redressal Commission · 2005 3 CPJ 697
Tribunals and Commissions09 Jul 2004Appeal partly allowed
BHAGWAN SHANKAR PD. SINGH Vs SWATANTRA KUMAR SUMAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 812 : 2005 1 CPR 136
Tribunals and Commissions08 Jul 2004Appeal dismissed
TELECOM Vs S. Srinivasan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 282
Tribunals and Commissions08 Jul 2004Appeal dismissed
PRAMOD KUMAR SHRIVASTAVA Vs NAZIR KHAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 112 : 2005 1 CPR 723
Tribunals and Commissions08 Jul 2004Appeal dismissed
KAMLESH KUMAR VERMA Vs MANAGING DIRECTOR, M/S. ARUN TADE COMBINES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 117
Tribunals and Commissions08 Jul 2004Appeal dismissed
Life Insurance Corporation of India Vs RADHIKA MADHARIYA
National Consumer Disputes Redressal Commission · 2004 3 CLT 295 : 2004 3 CPR 63 : 2004 4 CPJ 131
Tribunals and Commissions08 Jul 2004Appeal allowed
Mahendra Thakur Vs DAINIK BHASKAR (DAINIK SAMACHAR PATRA)
National Consumer Disputes Redressal Commission · 2004 3 CLT 550 : 2004 4 CPJ 295 : 2005 1 CPR 721
Tribunals and Commissions08 Jul 2004
ANKUSH VITHOBA DHOKALE Vs ANANT DINKAR BHOSALE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 316 : 2005 1 CLT 55
Tribunals and Commissions08 Jul 2004Appeal allowed
Unit Trust of India Vs K. NALINI KURUP
National Consumer Disputes Redressal Commission · 2005 2 CPR 306 : 2005 3 CPJ 495