Tribunals and Commissions04 Aug 2004Appeal dismissed
SUNITA Vs A.S. LALLY AND ASSOCIATES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 535
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 817 of 1,389
Tribunals and Commissions04 Aug 2004
TERENCE CORREYA Vs MARUTI UDYOG Limited
National Consumer Disputes Redressal Commission · 2004 3 CPR 421 : 2005 1 CLT 609 : 2005 1 CPJ 96
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Bharti Cellular Limited Vs BLUE BELLS MODEL SCHOOL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 103
Tribunals and Commissions03 Aug 2004Appeal allowed
BALAJI TIMBER DEPOT Vs A.P. RAMALINGAM
National Consumer Disputes Redressal Commission · 2004 3 CPR 142 : 2004 4 CPJ 78 : 2005 1 CLT 390
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs PRASHANT KUMAR B.M.
National Consumer Disputes Redressal Commission · 2004 3 CPR 322 : 2005 2 CPJ 224
Tribunals and Commissions03 Aug 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs ANITA BARAYA
National Consumer Disputes Redressal Commission · 2004 3 CLT 560 : 2004 3 CPR 712 : 2004 4 CPJ 284
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs ASHOK DIWAN
National Consumer Disputes Redressal Commission · 2004 3 CPR 530 : 2004 4 CPJ 37
Tribunals and Commissions03 Aug 2004Appeal dismissed
A.K. WALLIA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 412
Tribunals and Commissions03 Aug 2004
SUBHASH CHANDRA CHATURVEDI Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 571
Tribunals and Commissions03 Aug 2004Appeal allowed
DELHI VIDYUT BOARD Vs KALYAN SINGH GOSWAMI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 76
Tribunals and Commissions03 Aug 2004
UNION OF INDIA, NORTHERN RAILWAY Vs SATYA NARAIN SINGHAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 30 : 2005 2 CPC 315 : 2005 2 CPR 112 : 2005 3 CPJ 50
Tribunals and Commissions02 Aug 2004Appeal dismissed
SAFRON MARKETING INDIA PVT. LTD. Vs SUKHVIR SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 475
Tribunals and Commissions02 Aug 2004Appeal dismissed
National Insurance Company Ltd. Vs BAIDYANATH PD. GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 382
Tribunals and Commissions02 Aug 2004Appeal dismissed
PERFECT COMPUTER AND SERVICES Vs SQN. LDR. B.M. SHUKLA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 387
Tribunals and Commissions02 Aug 2004Appeal allowed
RAM LAL ASHOK KUMAR Vs ELECTRICITY DEPARTMENT, U.T., CHANDIGARH
National Consumer Disputes Redressal Commission · 2005 1 CLT 645 : 2005 1 CPJ 394
Tribunals and Commissions02 Aug 2004Appeal allowed
Sahara India Ltd. Vs JAWANMAL JAIN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 829 : 2005 1 CPR 262
Tribunals and Commissions31 Jul 2004Appeal dismissed
MANKESHWAR BANGLE STORES Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 314 : 2005 1 CLT 53
Tribunals and Commissions31 Jul 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs SHATRUHAN CHANDRAKAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 324 : 2004 4 CPJ 88
Tribunals and Commissions30 Jul 2004Appeal dismissed
Professional Couriers Vs S.P. SUBBU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 300
Tribunals and Commissions30 Jul 2004Appeal dismissed
W.B.S.E.B. Vs ARVIND KUMAR SAH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 195