Tribunals and Commissions16 Aug 2004Appeal disposed of
PRAKASH WADHWA Vs Incab Industries Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 493
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 815 of 1,389
Tribunals and Commissions16 Aug 2004Appeal disposed of
Life Insurance Corporation of India Ltd. Vs A.K. KALRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 735
Tribunals and Commissions13 Aug 2004Appeal allowed
Life Insurance Corporation of India Vs Shashi Sharma
National Consumer Disputes Redressal Commission · 2005 2 CPJ 154
Tribunals and Commissions12 Aug 2004Appeal allowed
NELSON HIGHER SECONDARY SCHOOL Vs CONSUMER EDUCATION And RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 76 : 2005 1 CLT 184 : 2005 1 CPR 8
Tribunals and Commissions12 Aug 2004Appeal allowed
ELECTRICAL EXECUTIVE ENGINEER Vs SHYAM SUNDAR PODDAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 139 : 2005 1 CLT 485 : 2005 1 CPC 220 : 2005 1 CPC 383 : 2005 1 CPJ 33
Tribunals and Commissions12 Aug 2004Revision Petition allowed
Sunita Sharma Vs U.S. THAKUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 60
Tribunals and Commissions12 Aug 2004Appeal dismissed
Union of India Vs K.C. ANAND
National Consumer Disputes Redressal Commission · 2004 4 CPJ 304
Tribunals and Commissions12 Aug 2004Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LTD. Vs SUKHBIR SINGH BAHL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 580
Tribunals and Commissions11 Aug 2004Appeal dismissed
INDIRA PRIYADARSHINI MAHILA NAGRIK SAHAKARI BANK MARYADIT Vs ANURAG AGRAWAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 157
Tribunals and Commissions11 Aug 2004Appeal partly allowed
New India Assurance Company Ltd. Vs HARISH CHANDRA RAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 227
Tribunals and Commissions11 Aug 2004Appeal dismissed
SAU NIRMALA SHYAMSUNDER JAIPURIA Vs CANBANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 2004 2 CPC 596 : 2004 3 CLT 359 : 2004 3 CPR 384 : 2004 4 CPJ 290
Tribunals and Commissions11 Aug 2004Appeal dismissed
HINDUSTAN MOTORS Vs KHETAN GOODS TRANSPORT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 32
Tribunals and Commissions11 Aug 2004
PRADEEP INDUSTRIES Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 348 : 2005 1 CLT 131
Tribunals and Commissions11 Aug 2004Appeal allowed
NANDKUMAR MALEKAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 39
Tribunals and Commissions11 Aug 2004
AVTAR SINGH Vs ICICI HFC LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 440 : 2004 4 CPJ 422 : 2005 1 CLT 126
Tribunals and Commissions11 Aug 2004Appeal dismissed
JAI BHARAT TRANSPORT Vs INDERLAL AGARWAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 325 : 2005 2 CPJ 436
Tribunals and Commissions11 Aug 2004Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs JATINDER SINGH JUNEJA
National Consumer Disputes Redressal Commission · 2005 1 CPC 37 : 2005 1 CPJ 625 : 2005 2 CLT 21
Tribunals and Commissions11 Aug 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs Shikhar Chand Jain
National Consumer Disputes Redressal Commission · 2005 1 CPJ 555 : 2005 2 CLT 29
Tribunals and Commissions11 Aug 2004
DEVINDER MALHOTRA Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2004 4 CPJ 561 : 2005 1 CPR 344
Tribunals and Commissions11 Aug 2004Appeal dismissed
PRINCIPAL GENERAL MANAGER, TELEPHONES Vs S. BHUPINDER SINGH NANDA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 680